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Calcutta High Court judgments

64,043 judgments · page 3,017 of 3,203

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High Courts06 Jun 1894

Sitanath Panda Vs Pelaram Tripati and Others

Calcutta High Court · (1894) ILR (Cal) 869

Bengal Tenancy Act, 1885 — Section 20, 22, 22(2)
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High Courts06 Jun 1894

Har Nandan Sahai Vs Behari Singh

Calcutta High Court · (1895) ILR (Cal) 3

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High Courts05 Jun 1894

Gopi Koeri and Another Vs Gopi Lal and Another

Calcutta High Court · (1894) ILR (Cal) 799

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High Courts05 Jun 1894

Bathoo Lal and Another Vs Domi Lal and Another

Calcutta High Court · (1894) ILR (Cal) 727

Criminal Procedure Code, 1898 (CrPC) — Section 147
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High Courts05 Jun 1894Dismissed

Rajendro Kumar Bose and Others Vs Mohim Chandra Ghose and Others

Calcutta High Court · (1894) 06 CAL CK 0004

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High Courts04 Jun 1894

In Re: Premchand Moonshee, deceased Bidhatree Dassee

Calcutta High Court · (1894) ILR (Cal) 832

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High Courts01 Jun 1894

Basiraddi and Others Vs Queen-Empress

Calcutta High Court · (1894) ILR (Cal) 827

Criminal Procedure Code, 1898 (CrPC) — Section 439
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High Courts29 May 1894

Hari Kishore Mitra and Others Vs Abdul Baki Miah

Calcutta High Court · (1894) ILR (Cal) 920

Criminal Procedure Code, 1898 (CrPC) — Section 293
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High Courts28 May 1894

Ishri Mul and Others Vs Goasain Chutturbhooj Dut and Others

Calcutta High Court · (1894) ILR (Cal) 844

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High Courts25 May 1894

Bhai Chal Nasya Vs Shaik Shamnuyasi Mahomed

Calcutta High Court · (1894) 05 CAL CK 0002

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High Courts23 May 1894

Hem Chunder Sanyal Vs Sarnamoyi Debi and Another

Calcutta High Court · (1895) ILR (Cal) 354

Specific Relief Act, 1877 — Section 42
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High Courts21 May 1894

Ajudhia Pershad Vs Baldeo Singh

Calcutta High Court · (1894) ILR (Cal) 818

Transfer of Property Act, 1882 — Section 89
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High Courts18 May 1894

Roghu Singh Vs Misri Singh and Another

Calcutta High Court · (1894) ILR (Cal) 825

Bengal Tenancy Act, 1885 — Section 173
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High Courts17 May 1894

Brojo Nath Das Vs Karmi Khan

Calcutta High Court · (1895) ILR (Cal) 244

Bengal Land Revenue Sales Act, 1859 — Section 53Bengal Tenancy Act, 1885 — Section 102
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High Courts17 May 1894

Satcowri Ghosh Mondal Vs The Secretary of State for India in Council and Others

Calcutta High Court · (1895) ILR (Cal) 252

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High Courts14 May 1894

Khetterpal Sritirutno Vs Khelal Kristo Bhuttacharjee and by revivor Kally Churn Bhuttacharjee and Others Vs Durga Churn Bhuttacharjee and Others Sristidhur Couch Vs Kally Churn Bhuttacharjee and Others

Calcutta High Court · (1894) ILR (Cal) 904

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High Courts14 May 1894

Prosonnomoyi Dassi Vs Sreenauth Roy and Others Sreenauth Roy and Others Vs Muddoosoodun Dutt

Calcutta High Court · (1894) ILR (Cal) 809

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High Courts10 May 1894

Taqui Jan by his Mother Banu Begum Vs Obaidulla alias Nanhe Nawab

Calcutta High Court · (1894) ILR (Cal) 866

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High Courts08 May 1894

Madhu Munjari Chowdhurani Vs Jhumar Babi

Calcutta High Court · (1894) 05 CAL CK 0004

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High Courts07 May 1894

Ahmud Bepari and Another Vs Tohi Mahomed and Others

Calcutta High Court · 4 Ind. Cas. 511

Registration Act, 1877 — Section 17(d)
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