High Courts13 Nov 1894
Krishna Dhan Mandal and Others Vs Queen-Empress
Calcutta High Court · (1895) ILR (Cal) 377
Criminal Procedure Code, 1898 (CrPC) — Section 403, 417Penal Code, 1860 (IPC) — Section 302, 325
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 3,015 of 3,203
High Courts02 Nov 1894
Lolit Mohan Sarkar Vs The Queen-Empress
Calcutta High Court · (1895) ILR (Cal) 313
Penal Code, 1860 (IPC) — Section 408, 467, 471
High Courts27 Oct 1894
Balmakand Ram Vs Ghansam Ram
Calcutta High Court · (1895) ILR (Cal) 391
Criminal Procedure Code, 1898 (CrPC) — Section 221, 222, 439, 537Penal Code, 1860 (IPC) — Section 441, 456
High Courts24 Oct 1894
Farkan and Others Vs Somsher Mahomed and Another
Calcutta High Court · (1895) ILR (Cal) 241
Criminal Procedure Code, 1898 (CrPC) — Section 367, 424, 537
High Courts17 Oct 1894
Lilla Singh and Another Vs Queen-Empress
Calcutta High Court · (1895) ILR (Cal) 286
Bengal Estates Partition Act, 1876 — Section 112Penal Code, 1860 (IPC) — Section 186
High Courts19 Sept 1894
Sabir and Another Vs Queen-Empress
Calcutta High Court · (1895) ILR (Cal) 276
Penal Code, 1860 (IPC) — Section 148, 149, 304
High Courts11 Sept 1894
Queen-Empress Vs Gasper
Calcutta High Court · (1895) ILR (Cal) 935
Criminal Procedure Code, 1898 (CrPC) — Section 386
High Courts05 Sept 1894
Raj Chunder Mozumdar Vs Gour Chunder Mozumdar
Calcutta High Court · (1895) ILR (Cal) 176
Criminal Procedure Code, 1898 (CrPC) — Section 193, 195
High Courts31 Aug 1894
Shamanand Das Vs Baid Nath Das
Calcutta High Court · (1895) ILR (Cal) 143
Contract Act, 1872 — Section 74Succession Certificate Act, 1889 — Section 4
High Courts30 Aug 1894Dismissed
Hem Chunder Bhunjo Vs Mon Mohini Dassi
Calcutta High Court · (1894) 08 CAL CK 0012
High Courts28 Aug 1894
Chandmull and Others Vs Ranee Soondery Dossee and Others
Calcutta High Court · (1895) ILR (Cal) 259
High Courts28 Aug 1894
Gunga Narain Gope Vs Kali Churn Goala and Others
Calcutta High Court · (1895) ILR (Cal) 179
Transfer of Property Act, 1882 — Section 54
High Courts20 Aug 1894
Kanti Ram and Others Vs Kutubuddin Mahomed and Others
Calcutta High Court · (1895) ILR (Cal) 33
Civil Procedure Code, 1882 — Section 295Transfer of Property Act, 1882 — Section 75, 96, 97
High Courts18 Aug 1894
Paryag Rai Vs Arju Mian and Others
Calcutta High Court · (1895) ILR (Cal) 139
Criminal Procedure Code, 1898 (CrPC) — Section 386Penal Code, 1860 (IPC) — Section 378, 379
High Courts17 Aug 1894
Keramulla Sheikh Vs Afajan Bibi and Others
Calcutta High Court · (1894) 08 CAL CK 0013
High Courts13 Aug 1894
Chandi Pershad Vs Evans
Calcutta High Court · (1895) ILR (Cal) 123
Penal Code, 1860 (IPC) — Section 441, 442, 448
High Courts13 Aug 1894
Chandi Pershad Vs Abdur Rahman
Calcutta High Court · (1895) ILR (Cal) 131
Penal Code, 1860 (IPC) — Section 199, 417, 511
High Courts08 Aug 1894
Ramnandan Dobey and Another Vs Lalla Sheo Churn Lal and Another
Calcutta High Court · (1895) ILR (Cal) 8
Civil Procedure Code, 1908 (CPC) — Section 102, 103
High Courts06 Aug 1894
In Re: Sewnarain Mohata
Calcutta High Court · (1894) ILR (Cal) 911
Probate and Administration Act, 1881 — Section 3
High Courts31 Jul 1894
Prossonnamoyi Debya and Others Vs Shital Mondal
Calcutta High Court · (1894) ILR (Cal) 986