High Courts01 Apr 1895
Shib Nath Chong Vs Sarat Chunder Sarkar
Calcutta High Court · (1895) ILR (Cal) 586
Criminal Procedure Code, 1898 (CrPC) — Section 560Penal Code, 1860 (IPC) — Section 211
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 3,013 of 3,203
High Courts27 Mar 1895
Assanulla Khan Bahadur Vs Tirthabashini and Others
Calcutta High Court · (1895) ILR (Cal) 680
Bengal Tenancy Act, 1885 — Section 74
High Courts21 Mar 1895
Atulya Churn Bose and others Vs Tulsi Das Sarkar minor, by his mother and guardian Sreemuty Khetro Monee Dassee and Hira Lal Sarkar and others
Calcutta High Court · (1895) 03 CAL CK 0001
High Courts18 Mar 1895Dismissed
Hanuman Ahir Vs Mussumat Gobinda Koer
Calcutta High Court · (1895) 03 CAL CK 0002
High Courts15 Mar 1895
Sham Lal Pal and Others Vs Modhu Sudan Sircar and Others
Calcutta High Court · (1895) ILR (Cal) 559
High Courts14 Mar 1895
Sheo Progash Tewari Vs Bhoop Narain Prosad Pathak and Another
Calcutta High Court · (1895) ILR (Cal) 759
Penal Code, 1860 (IPC) — Section 186, 21
High Courts07 Mar 1895
Anunda Lal Chowdhuri and Another Vs Jugul Kishori Chowdhurani and Another
Calcutta High Court · (1895) ILR (Cal) 545
Guardians and Wards Act, 1890 — Section 31
High Courts06 Mar 1895
Tejendro Narain Singh Vs Bakai Singh and Others
Calcutta High Court · (1895) ILR (Cal) 658
Bengal Tenancy Act, 1885 — Section 29Contract Act, 1872 — Section 45, 74
High Courts05 Mar 1895
Ramhari Sahu and Others Vs Madan Mohan Mitter
Calcutta High Court · (1896) ILR (Cal) 339
High Courts04 Mar 1895
Shib Chunder Mukerjee and Another Vs Anand Lal Paria and Others
Calcutta High Court · (1895) ILR (Cal) 477
High Courts20 Feb 1895
Karbari Rawat and Another Vs S.E. Coffin
Calcutta High Court · (1895) ILR (Cal) 501
High Courts19 Feb 1895
Ram Surun Singh and Others Vs Rasul Jehan Begum
Calcutta High Court · (1895) ILR (Cal) 589
High Courts15 Feb 1895
Ram Kawal Singh and Others Vs Ram Kishore Das and Another
Calcutta High Court · (1895) ILR (Cal) 506
High Courts14 Feb 1895
Hari Mandle Vs Jafar
Calcutta High Court · (1895) ILR (Cal) 457
Penal Code, 1860 (IPC) — Section 379, 429
High Courts12 Feb 1895
Maduray Pillay and Another Vs H.T. Elderton
Calcutta High Court · (1895) ILR (Cal) 487
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 206, 424
High Courts12 Feb 1895
Nam Narain Singh Vs Lala Roghunath Sahai through his Mother and Guardian Bhikam Koeri
Calcutta High Court · (1895) ILR (Cal) 467
Chota Nagpur Landlord and Tenant Procedure Act, 1879 — Section 88
High Courts08 Feb 1895
Jai Narayan Singh and Another Vs Lala Pryag Lal and Others
Calcutta High Court · (1895) ILR (Cal) 419
Public Demands Recovery Act, 1880 — Section 24
High Courts04 Feb 1895
Nanda Lal Laik and Others Vs Ramranjan Chuckerbutty
Calcutta High Court · (1895) ILR (Cal) 473