High Courts29 Jun 1895
Kastur Chand Rai Bahadur Vs Dhanpat Singh Bahadur
Calcutta High Court · (1896) ILR (Cal) 26
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 3,011 of 3,203
High Courts27 Jun 1895
Ardha Chandra Rai Chowdhry Vs Matangini Dassi
Calcutta High Court · (1896) ILR (Cal) 325
Civil Procedure Code, 1908 (CPC) — Section 108Limitation Act, 1963 — Section 5
High Courts25 Jun 1895
Akhil Chandra De and Another Vs The Queen-Empress
Calcutta High Court · (1895) ILR (Cal) 1004
Criminal Procedure Code, 1898 (CrPC) — Section 195, 478
High Courts25 Jun 1895
Abilakh Bhagat and Others Vs Bhekhi Mahto and Another
Calcutta High Court · (1895) ILR (Cal) 864
High Courts21 Jun 1895
Satish Chandra Panday Vs Rajendra Narain Bagchi
Calcutta High Court · (1895) ILR (Cal) 898
Criminal Procedure Code, 1898 (CrPC) — Section 145, 192, 528
High Courts20 Jun 1895
Foolkissory Dassee Vs Nobin Chunder Bhunjo
Calcutta High Court · (1896) ILR (Cal) 441
High Courts20 Jun 1895
Mahamaya Dasya Vs Nitya Hari Das Bairagi and Others
Calcutta High Court · (1896) ILR (Cal) 425
Provincial Small Cause Courts Act, 1887 — Section 23
High Courts19 Jun 1895
Radha Pershad Singh Vs Budhu Dashad and Another
Calcutta High Court · (1895) ILR (Cal) 938
High Courts14 Jun 1895
Alimuddin Khan Vs Hira Lall Sen and Others
Calcutta High Court · (1896) ILR (Cal) 87
Bengal Tenancy Act, 1885 — Section 60, 61, 62Land Registration Act, 1876 — Section 78, 78, 81Succession Certificate Act, 1889 — Section 4
High Courts10 Jun 1895
Pudmo Lochun Mondol and Another Vs Aubhoya Dassi
Calcutta High Court · (1895) ILR (Cal) 802
High Courts04 Jun 1895
Chundra Nath Dey and Another Vs Burroda Shoondury Ghose
Calcutta High Court · (1895) ILR (Cal) 813
Transfer of Property Act, 1882 — Section 67, 99
High Courts04 Jun 1895
Mahabir Prasad and others Vs Nathin Thakur and another
Calcutta High Court · (1895) 06 CAL CK 0009
High Courts04 Jun 1895
Jagernath Sahai and Another Vs Dip Rani Koer and Others
Calcutta High Court · (1895) ILR (Cal) 871
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 13Civil Procedure Code, 1908 (CPC) — Section 25
High Courts03 Jun 1895
Surrut Coomari Dassee and Another Vs Radha Mohun Roy
Calcutta High Court · (1895) ILR (Cal) 784
Presidency Small Cause Courts Act, 1882 — Section 37
High Courts03 Jun 1895
Torap Ali and Another Vs Queen-Empress
Calcutta High Court · (1895) ILR (Cal) 638
Penal Code, 1860 (IPC) — Section 201
High Courts03 Jun 1895
Raghoonath Sahoo Vs Chintamony Dassi
Calcutta High Court · (1895) ILR (Cal) 981
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts30 May 1895Allowed
Rajoni Kant Bose Vs Asan Mullick
Calcutta High Court · (1895) 05 CAL CK 0003
High Courts28 May 1895
Aghore Kali Debi Vs Prosunno Coomar Banerjee and Others
Calcutta High Court · (1895) ILR (Cal) 827
High Courts28 May 1895
Gopi Nath Bagdi and Others Vs Ishur Chundra Bagdi and Others
Calcutta High Court · (1895) ILR (Cal) 800
Bengal Tenancy Act, 1885 — Section 174
High Courts27 May 1895
Gouri Sunkur Panday Vs Aubhoyessury Dabee
Calcutta High Court · (1895) ILR (Cal) 859
Civil Procedure Code, 1882 — Section 223Transfer of Property Act, 1882 — Section 100, 67, 99