High Courts27 Aug 1895
The Legal Remembrancer on behalf of the Local Government Vs Shama Charan Ghose
Calcutta High Court · (1896) ILR (Cal) 52
Bengal Municipal Act, 1884 — Section 142, 146Criminal Procedure Code, 1898 (CrPC) — Section 417
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 3,009 of 3,203
High Courts27 Aug 1895
Mahomed Majid and Others Vs Mahomed Ashan and Others
Calcutta High Court · (1896) ILR (Cal) 205
High Courts26 Aug 1895
Ananda Mohan Roy Vs Hara Sundari
Calcutta High Court · (1896) ILR (Cal) 196
Court Fees Act, 1870 — Section 20Limitation Act, 1963 — Article 179
High Courts26 Aug 1895
Damri Thakur Vs Bhowani Sahoo
Calcutta High Court · (1896) ILR (Cal) 194
Criminal Procedure Code, 1898 (CrPC) — Section 350
High Courts22 Aug 1895
Nobin Chunder Roy and Others Vs Mohimah Chunder Bhuttacharjee
Calcutta High Court · (1896) ILR (Cal) 49
High Courts22 Aug 1895
Jaipal Gir and Others Vs H. Dharmapala
Calcutta High Court · (1896) ILR (Cal) 60
Penal Code, 1860 (IPC) — Section 296
High Courts16 Aug 1895
Mahomed Akram Shaha and Others Vs Anarbi Chowdhrani and Another
Calcutta High Court · (1895) 08 CAL CK 0020
Limitation Act, 1963 — Article 127
High Courts16 Aug 1895
Suja Hossein alias Rehamut Dowlah Vs Monohur Das
Calcutta High Court · (1895) ILR (Cal) 921
Civil Procedure Code, 1882 — Section 223, 230, 248Limitation Act, 1963 — Article 180
High Courts16 Aug 1895
Gopal Sah Vs Janki Koer and Others
Calcutta High Court · (1896) ILR (Cal) 217
Limitation Act, 1877 — Article 179(4)
High Courts16 Aug 1895Dismissed
Kanti Chandra Chattopadhya, Plaintiff Vs Kristo Churn Acharjee, Defendant
Calcutta High Court · (1895) 08 CAL CK 0012
High Courts14 Aug 1895
Surb Narain Singh Vs Birj Mohun Thakur
Calcutta High Court · (1896) ILR (Cal) 80
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts12 Aug 1895
Jagat Chandra Dutta and Others Vs Kanto Prashad Hazari
Calcutta High Court · (1896) ILR (Cal) 335
Evidence Act, 1872 — Section 36
High Courts09 Aug 1895
Pakhwanti Dai Vs Indra Narain Singh
Calcutta High Court · (1896) ILR (Cal) 201
Guardians and Wards Act, 1890 — Section 47
High Courts06 Aug 1895
Puran Chand Vs Beni Parshad and Others
Calcutta High Court · (1896) ILR (Cal) 262
High Courts06 Aug 1895
Mon Mohini Goopta Vs Raghoonath Misser and Others
Calcutta High Court · (1896) ILR (Cal) 209
High Courts06 Aug 1895
Ramoo Mahton and Another Vs Bhatoo Singh
Calcutta High Court · (1896) ILR (Cal) 189
High Courts05 Aug 1895
Dukhi Mullah and Others Vs Halway, Proprietor of Manjhaul Factory through his Manager R. Crowdy
Calcutta High Court · (1896) ILR (Cal) 55
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts31 Jul 1895
Kajimuddy and Others Vs The Secretary of State for India in Council
Calcutta High Court · (1896) ILR (Cal) 257
Bengal Tenancy Act, 1885 — Section 104Civil Procedure Code, 1908 (CPC) — Section 13