High Courts17 Jan 1896
Harendra Lall Roy Vs Sarvamangala Dabee and Others
Calcutta High Court · (1897) ILR (Cal) 183
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 3,007 of 3,203
High Courts17 Jan 1896
Sm. Survomongola Debi and others Vs Harendra Lall Roy
Calcutta High Court · (1896) 01 CAL CK 0003
High Courts14 Jan 1896
Dwarika Nath Addya Vs Jagobandhu Dey Poddar
Calcutta High Court · (1896) ILR (Cal) 446
Probate and Administration Act, 1881 — Section 90(4)
High Courts13 Jan 1896
Queen-Empress Vs Banka Patni and Others
Calcutta High Court · (1896) ILR (Cal) 414
Press and Registration of Books Act, 1867 — Section 12(3)
High Courts10 Jan 1896
Gous : Vs Khawas Ali Khan
Calcutta High Court · (1896) ILR (Cal) 450
Registration Act, 1877 — Section 17(b), 49
High Courts08 Jan 1896
A. Yule and Co. Vs Mahomed Hossain and Others
Calcutta High Court · (1897) ILR (Cal) 124
Contract Act, 1872 — Section 107
High Courts08 Jan 1896
Raja Sreenath Roy and Others Vs Raja Peary Mohan Mookerjee
Calcutta High Court · 39 Ind. Cas. 205
Limitation Act, 1877 — Article 115Negotiable Instruments Act, 1881 (NI) — Section 74
High Courts07 Jan 1896
Chintamony Dutt Vs Mohesh Chundra Banerjee and Others
Calcutta High Court · (1896) ILR (Cal) 454
High Courts06 Jan 1896
Queen-Empress Vs Ashwini Kumar Ghose
Calcutta High Court · (1896) ILR (Cal) 421
Village Chaukidari Act, 1870 — Section 8
High Courts03 Jan 1896
Balaram Bhramaratar Ray Vs Sham Sunder Narendra
Calcutta High Court · (1896) ILR (Cal) 526
Limitation Act, 1963 — Section 5
High Courts03 Jan 1896
Hurri Krishna Panda Vs Balabhadra Panda
Calcutta High Court · (1896) ILR (Cal) 431
Succession Certificate Act, 1889 — Section 7(3), 7(4)
High Courts02 Jan 1896
Guzuffer Hassain and Others Vs E. Dalglish and Others
Calcutta High Court · (1896) ILR (Cal) 427
Bengal Tenancy Act, 1885 — Section 178(3)(d), 183Evidence Act, 1872 — Section 42, 48
High Courts02 Jan 1896
Sheik Gozaffur Hossein and others Vs E Dablish and others
Calcutta High Court · (1896) 01 CAL CK 0002
High Courts20 Dec 1895
Queen-Empress (on the prosecution of Kunjo Pramanick) Vs Sri Churn Chungo
Calcutta High Court · (1895) ILR (Cal) 1017
Penal Code, 1860 (IPC) — Section 23, 24, 378
High Courts19 Dec 1895
Amir Dulhin alias Mahamdijan Vs Administrator-General of Bengal and Others
Calcutta High Court · (1896) ILR (Cal) 351
Specific Relief Act, 1877 — Section 53
High Courts16 Dec 1895
Raghunath Sahay Singh and Another Vs Lalji Singh and Others
Calcutta High Court · (1896) ILR (Cal) 397
Limitation Act, 1877 — Article 178
High Courts16 Dec 1895
Misri Lal Vs Lachmi Narain Bajpie
Calcutta High Court · (1896) ILR (Cal) 350
Criminal Procedure Code, 1898 (CrPC) — Section 423