High Courts14 Apr 1896
In Re: Ambrose Summers, an Insolvent
Calcutta High Court · (1896) ILR (Cal) 592
Limitation Act, 1963 — Section 20Provincial Insolvency Act, 1920 — Section 9
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 3,005 of 3,203
High Courts09 Apr 1896
Jiaullah Sheikh Vs Inu Khan and Others
Calcutta High Court · (1896) ILR (Cal) 693
Specific Relief Act, 1877 — Section 9
High Courts08 Apr 1896
Ram Chand Dutt and Others Vs Robert Watson and Co., Ld.
Calcutta High Court · (1896) ILR (Cal) 799
Civil Procedure Code, 1908 (CPC) — Section 111Limitation Act, 1963 — Article 120
High Courts31 Mar 1896
Raghunundun Misser Vs Kallydut Misser
Calcutta High Court · (1896) ILR (Cal) 690
Limitation Act, 1963 — Article 179
High Courts31 Mar 1896
In Re: Mary Hemming
Calcutta High Court · (1896) ILR (Cal) 579
Succession Act, 1865 — Section 269
High Courts24 Mar 1896
Dhani Ram Mahta Vs Luchmeswar Singh and Murlilal Mahta
Calcutta High Court · (1896) ILR (Cal) 639
High Courts24 Mar 1896
Juggut Chunder Chowdhry Vs Golack Chunder Ghose and Others
Calcutta High Court · (1896) ILR (Cal) 522
Bengal Tenancy Act, 1885 — Section 93, 95
High Courts23 Mar 1896
Jogendra Kishore Roy Chowdhry Vs Brojendra Kishore Roy Chowdhry and Bisseswari Debi Chowdhurani
Calcutta High Court · (1896) ILR (Cal) 731
Criminal Procedure Code, 1898 (CrPC) — Section 145Limitation Act, 1963 — Article 47
High Courts20 Mar 1896
A. Caspersz, (Official Receiver) Vs Kishori Lal Roy Chowdhri and Others
Calcutta High Court · (1896) ILR (Cal) 922
High Courts12 Mar 1896
P.G. Hill Vs Administrator-General of Bengal
Calcutta High Court · (1896) ILR (Cal) 506
Succession Act, 1865 — Section 4, 44
High Courts11 Mar 1896
Premmoyi Choudhrani and Another Vs Preonath Dhur and Another
Calcutta High Court · (1896) ILR (Cal) 636
High Courts11 Mar 1896
Chundrabati Koeri Vs Monji Lal and Another
Calcutta High Court · (1896) ILR (Cal) 512
High Courts10 Mar 1896
Mohunt Bhagwan Ramanuj Das Vs Khetter Moni Dassi and Ram Prasanna Ramanuj Das
Calcutta High Court · (1896) 03 CAL CK 0019
High Courts10 Mar 1896
Net Lall Sahoo and Others Vs Sheikh Kareem Bux and Another
Calcutta High Court · (1896) ILR (Cal) 686
High Courts10 Mar 1896
Tarak Chunder Sen Vs Gyanada Sundari
Calcutta High Court · (1896) ILR (Cal) 817
High Courts10 Mar 1896
Ashruf Ali Chowdhry and Others Vs Net Lal Sahu and Others
Calcutta High Court · (1896) ILR (Cal) 682
Transfer of Property Act, 1882 — Section 88
High Courts10 Mar 1896
Pahar Khan and Others Vs Troyluckho Nath Mozumdar and Others
Calcutta High Court · (1896) ILR (Cal) 641
Public Demands Recovery Act, 1880 — Section 2