High Courts04 Mar 1896
In Re: Indra Chandra Singh Saraswati Dassi
Calcutta High Court · (1896) ILR (Cal) 580
Probate and Administration Act, 1881 — Section 90
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 3,006 of 3,203
High Courts26 Feb 1896
Queen-Empress on the prosecution of Coverjee Hari Dass Vs Pursotam Dass Morarjee
Calcutta High Court · (1897) ILR (Cal) 193
Criminal Procedure Code, 1898 (CrPC) — Section 234Penal Code, 1860 (IPC) — Section 477
High Courts26 Feb 1896
Jogendra Chandra Ghose and Another Vs Mahesh Chandra Dutta
Calcutta High Court · (1896) ILR (Cal) 480
High Courts26 Feb 1896
Mukhi Haji Rahmuttulla Vs Coverji Bhuja
Calcutta High Court · (1896) ILR (Cal) 546
Limitation Act, 1963 — Section 20
High Courts26 Feb 1896
Dupeyron and Another Vs Driver
Calcutta High Court · (1896) ILR (Cal) 495
Criminal Procedure Code, 1898 (CrPC) — Section 526(e)
High Courts26 Feb 1896
Kasimuddi and others Vs Queen-Empress
Calcutta High Court · (1896) 02 CAL CK 0001
High Courts25 Feb 1896
Girijanund Datta Jha and Another Vs Sailajanund Datta Jha
Calcutta High Court · (1896) ILR (Cal) 645
Court Fees Act, 1870 — Article 17(iii), 16Limitation Act, 1908 — Article 116, 128, 129
High Courts24 Feb 1896
Jhoja Singh Vs Queen-Empress
Calcutta High Court · (1896) ILR (Cal) 493
Criminal Procedure Code, 1898 (CrPC) — Section 123, 340
High Courts22 Feb 1896Dismissed
Nawab Sir Syed Hussan Alli Mirza Bahadur Vs R. Belchambers and Mohanta Tulsi Das R. Belchambers Vs Nawab Sir Syed Hussan Alli Mirza Bahadur
Calcutta High Court · (1896) 02 CAL CK 0005
High Courts20 Feb 1896
Lataful Hossein and Another Vs Anunt Chowdhry and Others
Calcutta High Court · (1896) ILR (Cal) 517
High Courts20 Feb 1896
Nilmony Singh Vs Jagabandhu Roy and Others
Calcutta High Court · (1896) ILR (Cal) 536
Limitation Act, 1963 — Article 134, 144
High Courts18 Feb 1896
Kali Kissen Tagore Vs Anund Chunder Roy and Others
Calcutta High Court · (1896) ILR (Cal) 557
Criminal Procedure Code, 1898 (CrPC) — Section 145, 147
High Courts17 Feb 1896
Prasanna Kumar Khan Vs Uma Charan Hazra
Calcutta High Court · (1896) 02 CAL CK 0019
High Courts14 Feb 1896
Tilak Chandra Sarkar and Others Vs Baisagomoff
Calcutta High Court · (1896) ILR (Cal) 502
Criminal Procedure Code, 1898 (CrPC) — Section 366, 367, 537
High Courts11 Feb 1896
Mahomed Bhakku Vs Queen-Empress
Calcutta High Court · (1896) ILR (Cal) 532
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts11 Feb 1896
Madhub Lall Durgur Vs Woopendranarain Sen
Calcutta High Court · (1896) ILR (Cal) 573
High Courts11 Feb 1896
Raghu Singh and Another Vs Abdul Wahab
Calcutta High Court · (1896) ILR (Cal) 442
Cattle Trespass Act, 1871 — Section 20, 22Criminal Procedure Code, 1898 (CrPC) — Section 192
High Courts10 Feb 1896
Abdul Khaliq Ahmed alias Konai Mia and Others Vs Abdul Khaliq Chowdhry and Others
Calcutta High Court · (1896) ILR (Cal) 514
High Courts06 Feb 1896
Upendra Nath Bhuttacharjee Vs Khitish Chandra Bhuttacharjee and Another
Calcutta High Court · (1896) ILR (Cal) 499
Criminal Procedure Code, 1898 (CrPC) — Section 133, 138
High Courts04 Feb 1896
Girish Myte and Another Vs Queen-Empress
Calcutta High Court · (1896) ILR (Cal) 420
Criminal Procedure Code, 1898 (CrPC) — Section 367Penal Code, 1860 (IPC) — Section 213