High Courts29 Jun 1896
Protap Chunder Sen Vs Tunsook Dass
Calcutta High Court · (1896) ILR (Cal) 967
Presidency Small Cause Courts Act, 1882 — Section 70
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 3,003 of 3,203
High Courts29 Jun 1896
Augada Ram Shaha and Another Vs Nemai Chand Shaha
Calcutta High Court · (1896) ILR (Cal) 867
Penal Code, 1860 (IPC) — Section 499
High Courts27 Jun 1896
Roghobur Das Vs Bengal Indigo Company
Calcutta High Court · (1897) ILR (Cal) 272
Bengal Tenancy Act, 1885 — Section 178, 25, 5(5)
High Courts26 Jun 1896
Asutosh Gossami and Others Vs Gunga Kumar Mitter and Another and G.M. Reily and Others
Calcutta High Court · (1896) ILR (Cal) 863
High Courts25 Jun 1896
Queen-Empress Vs Jabanulla and Another
Calcutta High Court · (1896) ILR (Cal) 975
Criminal Procedure Code, 1898 (CrPC) — Section 423
High Courts16 Jun 1896
Sunder Das and others Vs Fatimul-ul-Nissa Begam and others
Calcutta High Court · (1896) 06 CAL CK 0012
High Courts16 Jun 1896
Dhunpul Singh Vs Satyesh Chunder Sircar and Another by his mother Matangini Debi
Calcutta High Court · (1897) ILR (Cal) 20
Evidence Act, 1872 — Section 92Transfer of Property Act, 1882 — Section 107
High Courts12 Jun 1896
Lala Surabh Narain Lal and Others Vs Catherine Sophia and Others
Calcutta High Court · (1896) 06 CAL CK 0011
High Courts10 Jun 1896
Shama Charan Das Vs Kasi Naik
Calcutta High Court · (1896) ILR (Cal) 971
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 210
High Courts10 Jun 1896
Rajkeshwar Deo and Another Vs Bunshidhur Marwari
Calcutta High Court · (1896) ILR (Cal) 873
High Courts08 Jun 1896
Nicholas Vs Asphar and Another
Calcutta High Court · (1897) ILR (Cal) 216
Civil Procedure Code, 1908 (CPC) — Section 147Evidence Act, 1872 — Section 112
High Courts03 Jun 1896
Gonesh Pershad Vs Fazul Emam Khan and Others
Calcutta High Court · (1896) ILR (Cal) 857
High Courts29 May 1896
Thomas Vs Thomas Young Vs Young
Calcutta High Court · (1896) ILR (Cal) 913
Succession Act, 1925 — Section 4
High Courts28 May 1896
Aghore Nath Chuckerbutty and Another Vs Ram Churn Chuckerbutty and Another
Calcutta High Court · (1896) ILR (Cal) 805
Bengal Tenancy Act, 1885 — Section 174
High Courts27 May 1896
Srinath Ghosh Vs Annoda Prosad Roy
Calcutta High Court · (1896) 05 CAL CK 0021
High Courts22 May 1896
Abdul Gafur and Others Vs Queen-Empress
Calcutta High Court · (1896) ILR (Cal) 896
Criminal Procedure Code, 1898 (CrPC) — Section 80Penal Code, 1860 (IPC) — Section 186
High Courts22 May 1896
Beni Madhub Mohapatra Vs Sourendra Mohun Tagore and Others
Calcutta High Court · (1896) ILR (Cal) 795
High Courts19 May 1896
In Re: Inventions and Designs Act, 1888; In Re: An alleged Invention of A.B. Short
Calcutta High Court · (1896) ILR (Cal) 702
Inventions and Designs Act, 1888 — Section 21, 22, 23, 30