High Courts28 Jul 1896
G. W. A. Lloyd Vs A. B. L. Webb and Another
Calcutta High Court · (1897) ILR (Cal) 44
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 3,002 of 3,203
High Courts28 Jul 1896
Bheka Singh Vs Nakchhed Singh and Another
Calcutta High Court · (1897) ILR (Cal) 41
High Courts28 Jul 1896
Raghubir Ojha and Others Vs Soman Gope
Calcutta High Court · (1897) ILR (Cal) 160
Bengal Tenancy Act, 1885 — Section 155, 25
High Courts24 Jul 1896
A. Yule and Co. Vs Mahomed Hossain and Others
Calcutta High Court · (1897) ILR (Cal) 129
High Courts24 Jul 1896
Satis Chandra Chaturdhurin Vs Alim
Calcutta High Court · (1897) ILR (Cal) 37
Bengal Tenancy Act, 1885 — Section 53, 67
High Courts24 Jul 1896
Banimadhub Chatterjee and Others Vs Mahanund Chuckerbutty and Another
Calcutta High Court · (1897) ILR (Cal) 27
Bengal Cess Act, 1880 — Section 47
High Courts22 Jul 1896
Sheo Shankar Gir Vs Ram Shewak Chowdhri and Others
Calcutta High Court · (1897) ILR (Cal) 77
High Courts21 Jul 1896
Naharullah Patwari Vs Madan Gazi and others
Calcutta High Court · (1896) 07 CAL CK 0008
High Courts17 Jul 1896
Rahaman Buksh and Others Vs Sarkum Abu Torab Abdul Waheb and Others
Calcutta High Court · (1897) ILR (Cal) 83
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts16 Jul 1896
Hari Sundari Dasya Vs Shashi Bala Dasya
Calcutta High Court · (1896) 07 CAL CK 0024
High Courts16 Jul 1896
Queen Empress Vs Fakir Mahomed Sheikh, Arshad Ali Shaha and Sitanath Dass
Calcutta High Court · (1896) 07 CAL CK 0022
High Courts14 Jul 1896
Bishen Dyal Singh Vs Sagar Singh and Mohadeo Saran
Calcutta High Court · (1896) 07 CAL CK 0005
High Courts10 Jul 1896
Dhunput Singh Vs Mahomed Kazim Ispahain and Others
Calcutta High Court · (1897) ILR (Cal) 296
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts10 Jul 1896
Jahnabi Chowdhrani Vs Bindu Basini Chowdhrani and Another
Calcutta High Court · (1897) ILR (Cal) 260
Specific Relief Act, 1877 — Section 53, 54
High Courts06 Jul 1896
Miajan Vs Minnat Ali and Others
Calcutta High Court · (1897) ILR (Cal) 521
Bengal Tenancy Act, 1885 — Section 22(1)
High Courts06 Jul 1896
Ram Lall and Others Vs Bhola Pershad
Calcutta High Court · (1897) ILR (Cal) 34
Civil Procedure Code, 1908 (CPC) — Section 27, 32
High Courts02 Jul 1896
Rewat Mehton and Others Vs Dakeshur Pershad Narain Singh
Calcutta High Court · (1897) ILR (Cal) 25
Civil Procedure Code, 1908 (CPC) — Section 53
High Courts02 Jul 1896
Sajedur Raj Vs Baidya Nath Deb, and Radha Raman Dhur
Calcutta High Court · (1896) 07 CAL CK 0013
High Courts01 Jul 1896
Munshi Jawadul Huq Vs Ram Das Shaha
Calcutta High Court · (1896) 07 CAL CK 0027
High Courts01 Jul 1896
Jawadul Huq Vs Ram Das Saha
Calcutta High Court · (1897) ILR (Cal) 143
Bengal Tenancy Act, 1885 — Section 22(2)