High Courts24 Nov 1896Dismissed
Dinesh Chunder Roy Choudhury Vs Sarnamoyi Debi and Others
Calcutta High Court · (1896) 11 CAL CK 0005
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 3,000 of 3,203
High Courts23 Nov 1896
Abdul Ali and Others Vs Corimjee Tafferjee
Calcutta High Court · (1896) 11 CAL CK 0007
High Courts30 Oct 1896
In Re: Ananda Chunder Singh
Calcutta High Court · (1897) ILR (Cal) 167
Criminal Procedure Code, 1898 (CrPC) — Section 202, 540, 555
High Courts02 Oct 1896
In Re: Jhojha Singh
Calcutta High Court · (1897) ILR (Cal) 155
Criminal Procedure Code, 1898 (CrPC) — Section 123, 375, 428
High Courts17 Sept 1896
Calcutta Trades Association Vs Ryland
Calcutta High Court · (1897) ILR (Cal) 102
Army Act, 1950 — Section 151
High Courts08 Sept 1896
Gonesh Chunder Sikdar Vs Queen-Empress on the prosecution of Kamini Mohun Sen, Sub-Inspector of Excise
Calcutta High Court · (1897) ILR (Cal) 157
Bengal Excise Act, 1909 — Section 53Criminal Procedure Code, 1898 (CrPC) — Section 263
High Courts07 Sept 1896Dismissed
Hurry Churn Bose Vs Rajah Runjit Singh
Calcutta High Court · (1896) 09 CAL CK 0015
High Courts07 Sept 1896Allowed
Shaik Khan Ali Vs Pestonji Eduljee Guydar
Calcutta High Court · (1896) 09 CAL CK 0012
High Courts07 Sept 1896
Mohini Mohan Roy Vs Promoda Nath Roy and Others
Calcutta High Court · (1897) ILR (Cal) 256
High Courts07 Sept 1896
Dijendra Nath Roy Chowdhry and Another Vs Soylendra Nath Roy Chowdhry and Others
Calcutta High Court · (1897) ILR (Cal) 197
Bengal Tenancy Act, 1885 — Section 158Civil Procedure Code, 1908 (CPC) — Section 45
High Courts07 Sept 1896
Surno Moyee Debi Vs Dakhina Ranjan Sanyal and Another
Calcutta High Court · (1897) ILR (Cal) 291
High Courts04 Sept 1896
Ikbal Hossain, Muzhar Hossain, and Mahomed Akbar, minors, through their next friend and guardian Mahomed Hadl Vs Deoki Proshad and others
Calcutta High Court · (1896) 09 CAL CK 0013
High Courts04 Sept 1896
Protap Narain Singh and Others Vs Rajendra Narain Singh and Another
Calcutta High Court · (1897) ILR (Cal) 55
Criminal Procedure Code, 1898 (CrPC) — Section 145, 438
High Courts04 Sept 1896
E. D. Sassoon and Others Vs Hurry Das Bhukut
Calcutta High Court · (1897) ILR (Cal) 455
Presidency Small Cause Courts Act, 1882 — Section 37, 38
High Courts04 Sept 1896
Fatimunnissa alias Kanez Fatima and Others Vs Deoki Pershad and Others
Calcutta High Court · (1897) ILR (Cal) 350
High Courts04 Sept 1896
Ishan Chandra Sarkar and Another Vs Benimadhab Sarkar and Kuloda Prasad Roy
Calcutta High Court · (1896) 09 CAL CK 0001
High Courts03 Sept 1896
The Calcutta Trades Association Vs H.G. Ryland
Calcutta High Court · (1896) 09 CAL CK 0014
High Courts03 Sept 1896
Marshall Vs The Bengal Spinning and Weaving Company
Calcutta High Court · (1896) 09 CAL CK 0007