High Courts25 Aug 1896
Purna Chander Banerjee and Others Vs Laloo Singh
Calcutta High Court · (1897) ILR (Cal) 149
Estates Partition Act, 1897 — Section 116, 150
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 3,001 of 3,203
High Courts25 Aug 1896
Khudiram Mookerjea Vs The Empress, On The Complaint of Brindaban Ghasiny
Calcutta High Court · (1896) 08 CAL CK 0001
High Courts24 Aug 1896
Mukti Bewa Vs Jhotu Santra
Calcutta High Court · (1897) ILR (Cal) 53
Criminal Procedure Code, 1898 (CrPC) — Section 560
High Courts18 Aug 1896
Rajendra Nath Haldar and Others Vs Nilratan Mitter and Others
Calcutta High Court · (1896) ILR (Cal) 958
High Courts18 Aug 1896
Dewan Roy Vs Sundar Tewary and Others
Calcutta High Court · (1897) ILR (Cal) 163
High Courts13 Aug 1896
Kissory Mohan Roy Vs Kali Charan Ghose and others
Calcutta High Court · (1896) 08 CAL CK 0014
High Courts13 Aug 1896
Bansi Das alias Raghu Nath Das and Another Vs Jagdip Narain Chowdhry and Others
Calcutta High Court · (1897) ILR (Cal) 152
Bengal Tenancy Act, 1885 — Section 50
High Courts12 Aug 1896
Sabhapat Singh Vs Abdul Gaffur and Others
Calcutta High Court · (1897) ILR (Cal) 107
Civil Procedure Code, 1908 (CPC) — Section 11Specific Relief Act, 1877 — Section 42
High Courts11 Aug 1896
Nilratan Sen Vs Jogesh Chunder Bhattacharja on behalf of Maharaja Jogendra Nath Roy Bahadoor of Natore
Calcutta High Court · (1896) 08 CAL CK 0008
High Courts11 Aug 1896
Beni Pershad Kuari Vs Nand Lal Sahu and Others
Calcutta High Court · (1897) ILR (Cal) 98
High Courts11 Aug 1896
Jogesh Chundra Bhuttacharjee Vs Nilratan Sen
Calcutta High Court · (1896) ILR (Cal) 983
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts10 Aug 1896
Ram Charan Maitie and another Vs Umesh Chandra Mondal
Calcutta High Court · (1896) 08 CAL CK 0013
High Courts10 Aug 1896
Lala Sheo Charan Lal Vs Lala Purbhoo Dayal and others
Calcutta High Court · (1896) 08 CAL CK 0006
High Courts06 Aug 1896
Esoof Hasshim Dooply and Another Vs Fatima Bibi alias Mah Poh and Others
Calcutta High Court · (1897) ILR (Cal) 30
Lower Burmah Courts Act, 1889 — Section 40
High Courts31 Jul 1896Allowed
Sreemutty Rani Kumari Bibi and others Vs Rajah Sri Nath Roy and others
Calcutta High Court · (1896) 07 CAL CK 0026
High Courts31 Jul 1896
Bungshidhar Haldar Vs Kedar Nath Mondal and others
Calcutta High Court · (1896) 07 CAL CK 0025
High Courts31 Jul 1896
Kali Krishna Chatterjee and Others Vs Annoda Prosad Chatterjee
Calcutta High Court · (1897) ILR (Cal) 95
Probate and Administration Act, 1881 — Section 146, 147, 50
High Courts31 Jul 1896
Lal Mamud Mandal and others Vs Arbullah Sheikh and others
Calcutta High Court · (1896) 07 CAL CK 0004
High Courts31 Jul 1896
Basi Poddar Vs Ram Krishna Poddar and others and Hari Mohan Poddar and others
Calcutta High Court · (1896) 07 CAL CK 0003
High Courts30 Jul 1896
Koilash Mondol and another Vs Nabadwip Chandra Kar and others
Calcutta High Court · (1896) 07 CAL CK 0006