High Courts12 Jan 1897
Manick Lall Seal Vs Gopal Lall Seal
Calcutta High Court · (1897) ILR (Cal) 288
Evidence Act, 1872 — Section 165
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,998 of 3,203
High Courts08 Jan 1897
Gour Chand Audhikari Vs Komal Chandra Pal
Calcutta High Court · (1897) ILR (Cal) 286
High Courts07 Jan 1897
Rajlucki Debi and Another Vs The Secretary of State for India in Council
Calcutta High Court · (1898) ILR (Cal) 239
High Courts05 Jan 1897
Benode Lall Roy Vs The River Steam Navigation Co.
Calcutta High Court · (1897) 01 CAL CK 0002
High Courts04 Jan 1897
Kissory Mohun Roy Vs Kali Churn Ghose and Others
Calcutta High Court · (1897) ILR (Cal) 190
Transfer of Property Act, 1882 — Section 85
High Courts04 Jan 1897
Hem Chunder Lahiri Vs Kunjo Behari Gossami and Another
Calcutta High Court · (1898) ILR (Cal) 340
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 23(2)
High Courts04 Jan 1897
Pran Gobinda Shaw and Kishori Mohan Roy Vs Kali Charan Ghosh and others
Calcutta High Court · (1897) 01 CAL CK 0010
High Courts26 Dec 1896
Chunder Kant Mukerjee and others Vs Hem Lal Mondal
Calcutta High Court · (1896) 12 CAL CK 0006
High Courts22 Dec 1896
Sitab Chand Nahar Vs Hyder Malla and Others
Calcutta High Court · (1897) ILR (Cal) 281
High Courts22 Dec 1896
Dino Nath Dey Vs Golap Mohini Dasi
Calcutta High Court · (1896) 12 CAL CK 0007
High Courts21 Dec 1896
Priag Nath Sah Deo Vs Mura Munda and Others
Calcutta High Court · (1897) ILR (Cal) 249
Chota Nagpur Landlord and Tenant Procedure Act, 1879 — Section 144, 37
High Courts21 Dec 1896
Gouri Sunker Panday Vs Abhoyeswari Dabee
Calcutta High Court · (1897) ILR (Cal) 262
Transfer of Property Act, 1882 — Section 67, 99
High Courts19 Dec 1896
Jogendra Nath Mukerjee, and four others Vs Queen Empress
Calcutta High Court · (1896) 12 CAL CK 0004
High Courts16 Dec 1896Allowed
Nabin Chunder Sarma Vs The Deputy Commissioner of Sylhet
Calcutta High Court · (1896) 12 CAL CK 0028
High Courts15 Dec 1896Dismissed
Mussett Shakoti Vs Maharajah Bahadur Sir Jotindra Mohon Tagore
Calcutta High Court · (1896) 12 CAL CK 0026
High Courts11 Dec 1896
Rajah Pudmanund Singh Vs Chundi Dat Jha and others
Calcutta High Court · (1896) 12 CAL CK 0027
High Courts11 Dec 1896
Karim Chowkidar and others Vs Sunder Bewa and another
Calcutta High Court · (1896) 12 CAL CK 0024
High Courts11 Dec 1896
Kalihur Ghose and Others Vs Umae Patwari and Others
Calcutta High Court · (1897) ILR (Cal) 241
Bengal Tenancy Act, 1885 — Section 16
High Courts11 Dec 1896
Sundar Bewa and Others Vs Karim Chowkidar and Another
Calcutta High Court · (1897) ILR (Cal) 207
Bengal Tenancy Act, 1885 — Section 160, 20(3), 79, 82
High Courts11 Dec 1896Dismissed
Kalibar Ghosh and Others Vs Juffer Patwari and Others
Calcutta High Court · (1896) 12 CAL CK 0001