High Courts28 Jan 1897Dismissed
Rai Jung Bahadur Vs Rai Gudor Sahoy
Calcutta High Court · (1897) 01 CAL CK 0028
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,997 of 3,203
High Courts28 Jan 1897
Koylash Chandra De Vs Tarak Nath Mandal
Calcutta High Court · (1899) ILR (Cal) 572
Bengal Tenancy Act, 1885 — Section 153
High Courts28 Jan 1897
Saligram and Another Vs Kanti Chunder Mookerjee
Calcutta High Court · (1897) ILR (Cal) 319
High Courts28 Jan 1897
Pasput Gope and others Vs Ram Bhajan Ojha
Calcutta High Court · (1897) 01 CAL CK 0008
High Courts28 Jan 1897
Aukhoy Chandra Hati Vs Municipal Corporation
Calcutta High Court · (1897) ILR (Cal) 360
Calcutta Municipal Consolidation Act, 1876 — Section 335
High Courts27 Jan 1897
Empress, on the prosecution of Heramba Chandra Maitra Vs Kali Prasanna Kabyabisharad
Calcutta High Court · (1897) 01 CAL CK 0029
High Courts26 Jan 1897
Gour Mohun Das Baishnav and Another Vs Sajedur Raja Ghowdhuri
Calcutta High Court · (1897) ILR (Cal) 418
Limitation Act, 1963 — Section 10
High Courts22 Jan 1897Allowed
Chautmull Doogar and Others Vs The River Steam Navigation Co. Ld.
Calcutta High Court · (1897) 01 CAL CK 0003
High Courts20 Jan 1897
Bissesswar Ray Chowdry Vs Broja Kant Roy Chowdry and Others
Calcutta High Court · (1897) 01 CAL CK 0026
High Courts20 Jan 1897
Ramkhelawan Chowbe and Others Vs Ramzan Kunjra
Calcutta High Court · (1897) ILR (Cal) 316
Criminal Procedure Code, 1898 (CrPC) — Section 423(3), 423(b)Penal Code, 1860 (IPC) — Section 147
High Courts19 Jan 1897
Mahomed Hady Vs Swee Cheang and Company
Calcutta High Court · (1898) ILR (Cal) 488
Lower Burmah Courts Act, 1889 — Section 42
High Courts19 Jan 1897
Jagarnath Mandhata and Others Vs Queen-Empress
Calcutta High Court · (1897) ILR (Cal) 324
Penal Code, 1860 (IPC) — Section 147, 353, 99
High Courts19 Jan 1897
Queen-Empress Vs Jogendra Nath Mukerjee and Others
Calcutta High Court · (1897) ILR (Cal) 320
Criminal Procedure Code, 1898 (CrPC) — Section 438, 90Penal Code, 1860 (IPC) — Section 143, 186
High Courts15 Jan 1897
Naba Kumar Patnaik and others Vs Empress
Calcutta High Court · (1897) 01 CAL CK 0027
High Courts14 Jan 1897Allowed
Sarat Kumary Dassi Vs Jagat Chandra Roy
Calcutta High Court · (1897) 01 CAL CK 0024
High Courts14 Jan 1897
Mohima Chandra Roy Chowdhry and Another Vs Atul Chandra Chakravarti Chowdhry and Others
Calcutta High Court · (1897) ILR (Cal) 540
Civil Procedure Code, 1908 (CPC) — Section 26
High Courts14 Jan 1897
Kailash Chandra Chuckerbutty and Others Vs Kashi Chandra Chuckerbutty and Another
Calcutta High Court · (1897) ILR (Cal) 339
High Courts14 Jan 1897
Biramali Sheikh Shikdar Vs Gopikanta Shaha
Calcutta High Court · (1897) 01 CAL CK 0007
High Courts14 Jan 1897
Mohendra Lall Mitter and Another Vs Anundo Coomar Mitter and Others
Calcutta High Court · (1898) ILR (Cal) 236
High Courts13 Jan 1897
Shama Charan Chakravarti and Others Vs Katu Mundal and Another
Calcutta High Court · (1897) ILR (Cal) 344
Criminal Procedure Code, 1898 (CrPC) — Section 107