High CourtsFull Bench(1897) 01 CAL CK 0004

Mohendra Lall Mitter and Another vs Anundo Coomar Mitter and Others

Calcutta High Court · Decided on 14 January 1897 · Citation: (1898) ILR (Cal) 236

HON’BLE JUDGES
Francis Maclean, C.J · Trevelyan, J · O''Kinealy, J

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Judgment

1 paragraphs · 36 words

Maclean, C.J., O''Kinealy, J. and Trevelyan, J.—were of opinion that the order was appealable, and they accordingly heard and dismissed the appeal. [The rest of the decision, however, is immaterial for the purposes of this report.]