High Courts08 Mar 1897
Ram Prosad Roy and others Vs Sooba Roy
Calcutta High Court · (1897) 03 CAL CK 0033
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,995 of 3,203
High Courts08 Mar 1897
Narayani Dassi and Others Vs Pasupati Mohapatra
Calcutta High Court · (1897) ILR (Cal) 537
Bengal Tenancy Act, 1885 — Section 161, 171
High Courts06 Mar 1897
Sheosagar Singh and Others Vs Sitaram Singh
Calcutta High Court · (1897) 03 CAL CK 0025
High Courts03 Mar 1897
Kailas Mondal Vs Baroda Sundari Dasya
Calcutta High Court · (1897) 03 CAL CK 0040
High Courts03 Mar 1897
S. Cahoon Vs A. Mathews
Calcutta High Court · (1897) ILR (Cal) 494
Penal Code, 1860 (IPC) — Section 269
High Courts03 Mar 1897
Queen-Empress Vs Manick Chandra Sarkar
Calcutta High Court · (1897) ILR (Cal) 492
Criminal Procedure Code, 1898 (CrPC) — Section 399
High Courts03 Mar 1897
Syama Charan Mandal Vs Saim Mollah and others
Calcutta High Court · (1897) 03 CAL CK 0005
High Courts02 Mar 1897
Empress Vs Ram Lal Acharjia, and another
Calcutta High Court · (1897) 03 CAL CK 0042
High Courts02 Mar 1897
Srimati Mallika Dasi Vs Ratanmani Chakervarti
Calcutta High Court · (1897) 03 CAL CK 0012
High Courts01 Mar 1897
Latif Hosein Vs Mohamed Abdul Hafiz and Others
Calcutta High Court · (1897) ILR (Cal) 524
High Courts27 Feb 1897
Fateh Chand Vs Durga Prosad, on behalf of the firm of Bishen Dyal, Hardyal
Calcutta High Court · (1897) 02 CAL CK 0004
High Courts26 Feb 1897Allowed
Raghu Nandan Jha and Others Vs Jalpa Pattap
Calcutta High Court · (1897) 02 CAL CK 0008
High Courts24 Feb 1897
Srinath Roy Vs Godadhur Das
Calcutta High Court · (1897) ILR (Cal) 348
Transfer of Property Act, 1882 — Section 59
High Courts23 Feb 1897
Rajah Sree Nath Roy Vs Gadadhar Das
Calcutta High Court · (1897) 02 CAL CK 0027
High Courts23 Feb 1897
Fattah Chand Vs Queen-Empress
Calcutta High Court · (1897) ILR (Cal) 499
Criminal Procedure Code, 1898 (CrPC) — Section 364, 517
High Courts22 Feb 1897
Lutti Singh Vs The Behab Municipality
Calcutta High Court · (1897) 02 CAL CK 0002
High Courts18 Feb 1897
Baboo Lall and Os. Vs Joy Lall and Others
Calcutta High Court · (1897) ILR (Cal) 533
High Courts18 Feb 1897
Hazari Ram Vs Badai Ram and Nando Lal
Calcutta High Court · (1897) 02 CAL CK 0024
High Courts18 Feb 1897
Khakon Singh Vs Bash Dhary Gope
Calcutta High Court · (1897) ILR (Cal) 433
Bengal Tenancy Act, 1885 — Section 148(b)