High Courts24 Mar 1897Allowed
Sheikh Emtaz Ali Vs Jagat Chandra Banerjee
Calcutta High Court · (1897) 03 CAL CK 0014
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,994 of 3,203
High Courts23 Mar 1897
Rewat Lall and Others Vs Beni Prosad Sinha
Calcutta High Court · (1897) ILR (Cal) 746
Bengal Tenancy Act, 1885 — Section 161, 167Transfer of Property Act, 1882 — Section 73
High Courts23 Mar 1897
Bahabal Shah Vs Tarak Nath Chowdhry
Calcutta High Court · (1897) ILR (Cal) 691
Criminal Procedure Code, 1898 (CrPC) — Section 155, 156, 165Opium Act, 1878 — Section 9
High Courts20 Mar 1897
"Mary" Tug Company Ld. Vs The British India Steam Navigation Co.
Calcutta High Court · (1897) 03 CAL CK 0039
High Courts20 Mar 1897
Mahammad Mumtaz Ali Vs Ram Autar and Others
Calcutta High Court · (1898) ILR (Cal) 853
High Courts19 Mar 1897
Umesh Chandra Bhattacharjee Vs Jagadis Chandra Bhattacharjee and others
Calcutta High Court · (1897) 03 CAL CK 0034
High Courts19 Mar 1897
Ramjibun Serowgy Vs Oghore Nath Chatterjee
Calcutta High Court · (1898) ILR (Cal) 401
Evidence Act, 1872 — Section 92
High Courts17 Mar 1897
Grish Chunder Roy Vs Dwarkadass Agarwallah
Calcutta High Court · (1897) ILR (Cal) 528
Criminal Procedure Code, 1898 (CrPC) — Section 403Penal Code, 1860 (IPC) — Section 417, 420
High Courts17 Mar 1897
Dwarika Nath Mukerjee Vs Dwijendra Nath Ghosal and Others
Calcutta High Court · 53 Ind. Cas. 103
High Courts16 Mar 1897
Pachkauri and Another Vs Queen-Empress
Calcutta High Court · (1897) ILR (Cal) 686
Penal Code, 1860 (IPC) — Section 147, 149, 325
High Courts16 Mar 1897
Sm. Raj Coomary Dassee Vs Preo Madhub Nundy and others
Calcutta High Court · (1897) 03 CAL CK 0013
High Courts16 Mar 1897Dismissed
Robert Wilson Vs Radha Dulari Koer and Musahar Gope and others
Calcutta High Court · (1897) 03 CAL CK 0008
High Courts15 Mar 1897
Fassib-ad-din and Another Vs Abbas and Others
Calcutta High Court · (1897) ILR (Cal) 413
High Courts12 Mar 1897
Hemadri Nath Khan and another Vs Raja Ramani Kant Roy and Debendra Chandra Basak and others
Calcutta High Court · (1897) 03 CAL CK 0043
High Courts12 Mar 1897
Ramani Kanta Roy and Others Vs Hemadri Nath Khan, by his Mother and Guardian Jagadiswari Debi and Another
Calcutta High Court · (1897) ILR (Cal) 575
High Courts12 Mar 1897
Ramohari Singh and Another Vs Moti Singh and Another
Calcutta High Court · (1897) ILR (Cal) 699
Limitation Act, 1877 — Article 116, 132Transfer of Property Act, 1882 — Section 86
High Courts11 Mar 1897
Srihari Banerjee and Another Vs Khitish Chandra Rai Bahadoor
Calcutta High Court · (1897) ILR (Cal) 569
High Courts10 Mar 1897
Bhattu Mahton and Others Vs Pareman Dass and Others
Calcutta High Court · (1897) ILR (Cal) 672
High Courts09 Mar 1897
Amrito Lall Dutt Vs Surnomoye Dassee
Calcutta High Court · (1897) ILR (Cal) 589
Hindu Wills Act, 1870 — Section 2Succession Act, 1925 — Section 104, 99