COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,992 of 3,203
Mata Dayal Vs Queen-Empress.
Calcutta High Court · (1897) ILR (Cal) 755
Sarala Dasi and Others Vs Jogendra Narayan Basu and Another
Calcutta High Court · (1898) ILR (Cal) 246
Sarat Chandra Purkayestha Vs Prokash Chundra Das Chowdhury and Others
Calcutta High Court · (1897) ILR (Cal) 751
Shaik Titu and others Vs Shaik Kalu and others and Abhoy Churn Mookerjee and others
Calcutta High Court · (1897) 05 CAL CK 0001
Hamidunessa Bibi and another Vs Gopal Chandra Malakar
Calcutta High Court · (1897) 05 CAL CK 0027
Mathura Nath Ghose Vs Nobin Chandra Kundu Biswas and Another
Calcutta High Court · (1897) ILR (Cal) 774
Bihari Lal Paul Vs Gopal Lal Seal and others
Calcutta High Court · (1897) 05 CAL CK 0025
Jasimaddin Sheikh Vs Ichohak Mistri
Calcutta High Court · (1897) 05 CAL CK 0008
Kazem Sheik and others Vs Danesh Sheik
Calcutta High Court · (1897) 05 CAL CK 0005
Pryag Singh Vs Raju Singh and Others
Calcutta High Court · (1898) ILR (Cal) 203
Akikunnissa Bibee Vs Roop Lal Das and Another
Calcutta High Court · (1898) ILR (Cal) 133
Perma Roy and Another Vs Kishen Roy and Others
Calcutta High Court · (1898) ILR (Cal) 90
Biswa Nath Bhuttacharjee Vs Mohesh Chandra Bhuttacharjee and Another
Calcutta High Court · (1898) ILR (Cal) 250
Mahesh Chundra Bhuttacharji and Nilkamal Bhuttacharji Vs Bishwa Nath Buttacharji
Calcutta High Court · (1897) 04 CAL CK 0002
Hamidunnissa Bibi and Another Vs Gopal Chandra Malakar
Calcutta High Court · (1897) ILR (Cal) 661
Kali Kisore Chowdhury Vs Gopi Mohan Roy Chowdhury and others
Calcutta High Court · (1897) 04 CAL CK 0004
Mohima Chunder Roy Chowdhuri, and on his death Jnanada Sundari Chowdhurani, executrix under his Will Vs Gouri Nath Dev Chowdhuri and others
Calcutta High Court · (1897) 04 CAL CK 0001
Chuttu Lal Vs Bhugwati Prosad and others
Calcutta High Court · (1897) 04 CAL CK 0020
Lalla Saligram Singh Vs Mohunt Ramgir
Calcutta High Court · (1897) 04 CAL CK 0003