High Courts04 Jun 1897
Debendra Nath Mullick Vs Pulin Behary Mullick and Another
Calcutta High Court · (1897) ILR (Cal) 763
Transfer of Property Act, 1882 — Section 135, 84
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,991 of 3,203
High Courts03 Jun 1897
Gour Sunder Pershad Singh and Another Vs Koowar Singh
Calcutta High Court · (1897) ILR (Cal) 887
High Courts01 Jun 1897
Doyamoyi Dasi Vs Sarat Chunder Mojumdar and Others
Calcutta High Court · (1898) ILR (Cal) 175
High Courts01 Jun 1897
Bhola Nath Bhattacharjea Vs Kanti Chandra Bhattacharjea
Calcutta High Court · (1897) 06 CAL CK 0017
High Courts27 May 1897Dismissed
In Re: Brijmohun Dobay, an Insolvent
Calcutta High Court · (1897) 05 CAL CK 0016
High Courts25 May 1897Dismissed
Bhimal Das and others Vs Musst. Ganesha koer
Calcutta High Court · (1897) 05 CAL CK 0006
High Courts21 May 1897Dismissed
Ram Rangini Chanda Chowdhurani And Another Vs Chandra Benode Pal And Others
Calcutta High Court · (1897) 05 CAL CK 0002
High Courts20 May 1897
Tulsi Bewah Vs Sweeney
Calcutta High Court · (1897) ILR (Cal) 881
Prevention of Cruelty to Animals Act, 1890 — Section 3
High Courts19 May 1897
Omrita Nath Mitter Vs Administrator-General of Bengal
Calcutta High Court · (1898) ILR (Cal) 54
Administrator Generals Act, 1963 — Section 35Interest Act, 1839 — Section 1Probate and Administration Act, 1881 — Section 104
High Courts18 May 1897Dismissed
Haladhar Mahato and Madhu Mahato Vs Kali Prasanna Ghose
Calcutta High Court · (1897) 05 CAL CK 0004
High Courts17 May 1897
Ishan Chunder Das Sarkar Vs Bishu Sirdar and Others
Calcutta High Court · (1897) ILR (Cal) 825
Transfer of Property Act, 1882 — Section 53
High Courts17 May 1897Dismissed
Jotindra Mohan Pal and others Vs Godadhur Madak and others
Calcutta High Court · (1897) 05 CAL CK 0003
High Courts14 May 1897Dismissed
Rajah Khetter Kristo Mitter Vs Kumar Dinendra Narain Roy
Calcutta High Court · (1897) 05 CAL CK 0026
High Courts11 May 1897
Sheikh Abdulla Alias Chunda Vs Musammat Kutban and Others
Calcutta High Court · 29 Ind. Cas. 859
Bengal Tenancy Act, 1885 — Section 182
High Courts10 May 1897
G. Benbow Vs W. Benbow
Calcutta High Court · (1897) ILR (Cal) 638
Criminal Procedure Code, 1898 (CrPC) — Section 177, 488
High Courts10 May 1897
Ambika Pershad Vs Chowdhry Keshri Sahai and Others
Calcutta High Court · (1897) ILR (Cal) 642
High Courts07 May 1897
Uma Sundari Devi Vs Bindu Bashini Chowdhrani and Another
Calcutta High Court · (1897) ILR (Cal) 759
High Courts06 May 1897Dismissed
Tara Das Malakar Vs Ram Doyal Malakar
Calcutta High Court · (1897) 05 CAL CK 0021
High Courts06 May 1897
Shew Sahay Singh Vs Mohibul Huq
Calcutta High Court · (1898) ILR (Cal) 85
Public Demands Recovery Act, 1880 — Section 2