High Courts12 Jul 1897Dismissed
Gour Mohan Golui and Madhub Chandra Samanta Vs Dino Nath Karmakar and others
Calcutta High Court · (1897) 07 CAL CK 0027
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,989 of 3,203
High Courts12 Jul 1897
Karmokar and Others Vs Gout Mohun Gouli and Another
Calcutta High Court · (1898) ILR (Cal) 49
Limitation Act, 1963 — Article 120Specific Relief Act, 1877 — Section 42
High Courts12 Jul 1897
Koylash Chandra Dutt Vs Goluk Chunder Poddar and Mia Hossein and others
Calcutta High Court · (1897) 07 CAL CK 0006
High Courts10 Jul 1897Allowed
Hurdwar Singh and on his death his heir and legal representative Alakh Deo Narain Singh Vs Bhawani Pershad, Ghanasham Das alias Bharat Das, Benares Shahay and Lala Mahadeo Dutt
Calcutta High Court · (1897) 07 CAL CK 0029
High Courts09 Jul 1897
Aubhoya Churn Dey Roy and Another Vs Bissesswari and Others
Calcutta High Court · (1897) ILR (Cal) 889
Civil Procedure Code, 1882 — Section 409, 410, 413Limitation Act, 1963 — Section 4
High Courts09 Jul 1897
Dharam Chand Lal Vs Bhawani Misrain and Another
Calcutta High Court · (1898) ILR (Cal) 189
High Courts09 Jul 1897
Bhuggobutty Prosonno Sen Vs Gooroo Prosonno Sen and Others
Calcutta High Court · (1898) ILR (Cal) 112
Civil Procedure Code, 1908 (CPC) — Section 16
High Courts08 Jul 1897
Sumbhu Nath Santra Mahapatra and Others Vs Surjamoni Dei and Others
Calcutta High Court · (1898) ILR (Cal) 187
High Courts08 Jul 1897
In Re: Mati Ghosh and Ichha Ghoshani
Calcutta High Court · (1897) 07 CAL CK 0005
High Courts07 Jul 1897Dismissed
Har Bhagat Das Marwari Vs Anandaram Marwari
Calcutta High Court · (1897) 07 CAL CK 0046
High Courts07 Jul 1897
Muhammad Yusuf-ud-Din Vs The Queen-Empress
Calcutta High Court · (1898) ILR (Cal) 20
High Courts06 Jul 1897
Hrisikes Singha and another Vs Sadhu Charan Lohar and others
Calcutta High Court · (1897) 07 CAL CK 0045
High Courts06 Jul 1897
Durga Churn Law and Others Vs Achha Mian Ohowdhry and Others
Calcutta High Court · (1898) ILR (Cal) 146
Bengal Tenancy Act, 1885 — Section 103, 104(3), 143, 189
High Courts06 Jul 1897Dismissed
Acha Mian Chowdhury and others Vs Maharaja Durga Charan Law and others
Calcutta High Court · (1897) 07 CAL CK 0030
High Courts06 Jul 1897
Kashi Nath Naek Vs Queen-Empress
Calcutta High Court · (1898) ILR (Cal) 207
Penal Code, 1860 (IPC) — Section 109
High Courts05 Jul 1897Allowed
Kailash Chunder Das and another Vs Rama Nath Chaudhuri and another
Calcutta High Court · (1897) 07 CAL CK 0032
High Courts01 Jul 1897
Walter Rebells and another Vs Maria Rebells and others
Calcutta High Court · (1897) 07 CAL CK 0041
High Courts30 Jun 1897
Joy Prokash Singh and another Vs Abhoy Kumar Chund
Calcutta High Court · (1897) 06 CAL CK 0025
High Courts30 Jun 1897
Issur Chandra Dutt Vs Gopal Chandra Das
Calcutta High Court · (1898) ILR (Cal) 98