High Courts30 Aug 1897
Golam Mahamad alias Alamgir Khan Chowdhury Vs Bhuban Mohan Moitra and others
Calcutta High Court · (1897) 08 CAL CK 0003
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,987 of 3,203
High Courts28 Aug 1897
Deputy Legal Remembrancer Vs Ahmad Ali
Calcutta High Court · (1898) ILR (Cal) 333
Criminal Procedure Code, 1898 (CrPC) — Section 399Reformatory Schools Act, 1897 — Section 7
High Courts27 Aug 1897
Upendra Lal Boral Vs Hem Chundra Boral
Calcutta High Court · (1898) ILR (Cal) 405
High Courts27 Aug 1897
Collector of Dinagepore Vs Girja Nath Roy and Others
Calcutta High Court · (1898) ILR (Cal) 346
Land Acquisition Act, 1894 — Section 18, 6Land Clauses Consolidation Act, 1845 — Section 63
High Courts16 Aug 1897
Radha Rani Dasi Vs Brindabun Chundra Basack
Calcutta High Court · (1898) ILR (Cal) 320
Succession Certificate Act, 1889 — Section 19
High Courts16 Aug 1897
Kudrathi Begum Vs Najibunnessa
Calcutta High Court · (1898) ILR (Cal) 93
Registration Act, 1877 — Section 35, 73, 76, 77
High Courts14 Aug 1897
In Re: Courjon
Calcutta High Court · (1898) ILR (Cal) 65
Administrator Generals Act, 1963 — Section 18, 26, 27, 29, 52
High Courts13 Aug 1897
Mahomed Abdul Hye Vs Gajraj Sahai
Calcutta High Court · (1898) ILR (Cal) 283
Public Demands Recovery Act — Section 2
High Courts13 Aug 1897Dismissed
Mussammat Mandit Koer and others Vs Phool Chand Lal and another
Calcutta High Court · (1897) 08 CAL CK 0004
High Courts04 Aug 1897
Harish Chandra Ghose Vs Ananta Charan Patra and others
Calcutta High Court · (1897) 08 CAL CK 0008
High Courts03 Aug 1897
Sarat Chandra Banerjee and Another Vs Bhupendra Nath Basu and Others
Calcutta High Court · (1898) ILR (Cal) 103
Probate and Administration Act, 1881 — Section 2, 4, 90
High Courts02 Aug 1897Dismissed
Roma Nath Sen and others Vs Gouri Sankar Khatree
Calcutta High Court · (1897) 08 CAL CK 0014
High Courts30 Jul 1897Dismissed
Nekejaie Vs Nanda Dulal Bamke(sic) and Others
Calcutta High Court · (1897) 07 CAL CK 0044
High Courts30 Jul 1897
Musst. Bhikuo Koer Vs Musst. Chamela Koer
Calcutta High Court · (1897) 07 CAL CK 0028
High Courts28 Jul 1897
Brojo Nath Saikia and Others Vs Rami Deka
Calcutta High Court · (1898) ILR (Cal) 97
High Courts28 Jul 1897
Rami Deka Vs Poali Patgiri and others
Calcutta High Court · (1897) 07 CAL CK 0002
High Courts27 Jul 1897
Sreemutty Mohun Bibi Vs Saral Chand Mitter
Calcutta High Court · (1897) 07 CAL CK 0040
High Courts27 Jul 1897
Kali Prosunno Basu Roy and Others Vs Lal Mohun Guha Roy
Calcutta High Court · (1898) ILR (Cal) 258
Limitation Act, 1963 — Article 179
High Courts26 Jul 1897
In Re: Bireshwar Basu Majumdar and others
Calcutta High Court · (1897) 07 CAL CK 0036
High Courts26 Jul 1897
Goburdhone Saha and Another Vs Karuna Bewa and Others
Calcutta High Court · (1898) ILR (Cal) 75
Bengal Tenancy Act, 1885 — Section 44, 45