High Courts21 Oct 1897
The Deputy Legal-Remembrancer Vs Chena Nashya
Calcutta High Court · (1897) 10 CAL CK 0005
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,986 of 3,203
High Courts19 Oct 1897
Makund Ram and Others Vs Queen-Empress
Calcutta High Court · (1898) ILR (Cal) 432
High Courts15 Oct 1897
Preonath Dey and Others Vs Gobordhone Malo
Calcutta High Court · (1898) ILR (Cal) 278
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts28 Sept 1897
Goberdhone Chowkidar Vs Habibullah and Others
Calcutta High Court · (1897) 09 CAL CK 0007
High Courts23 Sept 1897
Ali Fakir Vs Queen-Empress
Calcutta High Court · (1898) ILR (Cal) 230
Criminal Procedure Code, 1898 (CrPC) — Section 418
High Courts21 Sept 1897
Durga Charan Mali Vs Nobin Chandra Sil
Calcutta High Court · (1898) ILR (Cal) 274
Penal Code, 1860 (IPC) — Section 183Village Chaukidari Act, 1870 — Section 26
High Courts15 Sept 1897
Nabi Baksh alias Ali Baksh Sheikh Vs Queen-Empress
Calcutta High Court · (1898) ILR (Cal) 416
Penal Code, 1860 (IPC) — Section 381
High Courts12 Sept 1897
Queen-Empress Vs Beni Madhav Chakravarti
Calcutta High Court · (1898) ILR (Cal) 275
Penal Code, 1860 (IPC) — Section 283
High Courts06 Sept 1897
Bindubashini Chaudhurani and Another Vs Srimati Jahnavi Chaudhurani
Calcutta High Court · 1 Ind. Cas. 150
Criminal Procedure Code, 1898 (CrPC) — Section 318Specific Relief Act, 1877 — Section 9
High Courts06 Sept 1897
K. M. Butt Vs F. C. K. Butt
Calcutta High Court · (1898) ILR (Cal) 222
Divorce Act, 1869 — Section 7
High Courts06 Sept 1897
Sarna Moyee Bewa Vs Secretary of State for India in Council
Calcutta High Court · (1898) ILR (Cal) 254
Succession Act, 1925 — Section 331
High Courts03 Sept 1897Allowed
Dakhina Kali Debi Vs Jagadishwar Buttacharjee
Calcutta High Court · (1897) 09 CAL CK 0010
High Courts03 Sept 1897
Jogesh Chunder Patitunda and Another Vs Rohini Kumar Roy Chowdhry and Others
Calcutta High Court · 24 Ind. Cas. 215
Bengal Tenancy Act, 1885 — Section 167Evidence Act, 1872 — Section 13
High Courts02 Sept 1897
Guroo Churn Dutt and others Vs Krishna Moni Gupta and others
Calcutta High Court · (1897) 09 CAL CK 0006
High Courts02 Sept 1897Dismissed
Mahendra Nath Mukherjee and another Vs Jogendra Nath Roy Chaudhury, principal Defendant and others
Calcutta High Court · (1897) 09 CAL CK 0001
High Courts01 Sept 1897
Kedar Nath Bose and Others Vs Prohlad Teor and Others
Calcutta High Court · (1898) ILR (Cal) 302
High Courts01 Sept 1897
Ram Jewan Misser and Others Vs Jagarnath Pershad Singh and Others
Calcutta High Court · (1898) ILR (Cal) 450
Transfer of Property Act, 1882 — Section 68
High Courts30 Aug 1897
Padarath Ahir Vs Jagdeo Singh
Calcutta High Court · (1898) ILR (Cal) 285
Bengal Tenancy Act, 1885 — Section 121Limitation Act, 1963 — Section 22
High Courts30 Aug 1897
Banku Behary Sanyal and Another Vs Syama Churn Bhuttacharjee
Calcutta High Court · (1898) ILR (Cal) 322