High Courts08 Dec 1897
Indra Nath Banerjee Vs Queen-Empress on the complaint of Matilal Mookerjee and Others
Calcutta High Court · (1898) ILR (Cal) 425
Criminal Procedure Code, 1898 (CrPC) — Section 13, 137
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,985 of 3,203
High Courts06 Dec 1897
Biru Mandal and Others Vs Queen-Empress
Calcutta High Court · (1898) ILR (Cal) 561
Criminal Procedure Code, 1898 (CrPC) — Section 297Penal Code, 1860 (IPC) — Section 143, 147
High Courts06 Dec 1897
Daitari Das Vs Queen-Empress
Calcutta High Court · (1898) ILR (Cal) 557
Criminal Procedure Code, 1898 (CrPC) — Section 35Penal Code, 1860 (IPC) — Section 409
High Courts01 Dec 1897
Fazil Howladar Vs Krishna Bundhoo Roy
Calcutta High Court · (1898) ILR (Cal) 580
High Courts01 Dec 1897Dismissed
Gupta Narain Das Vs Bijoya Sundari Debya
Calcutta High Court · (1897) 12 CAL CK 0006
High Courts26 Nov 1897
Harendra Lal Roy Vs Bindubashini Dassi and Others
Calcutta High Court · (1898) ILR (Cal) 305
Contract Act, 1872 — Section 69
High Courts26 Nov 1897Dismissed
Bindu Basini Dasi and others Vs Harendra Lal Roy Chowdhury
Calcutta High Court · (1897) 11 CAL CK 0004
High Courts25 Nov 1897Dismissed
Asmat Ali Vs Hasmat Khan and others
Calcutta High Court · (1897) 11 CAL CK 0011
High Courts25 Nov 1897
Basaraddi Sheikh Vs Enajaddi Maleah
Calcutta High Court · (1898) ILR (Cal) 298
English Conveyancing Act, 1881 — Section 7Transfer of Property Act, 1882 — Section 55(2)
High Courts23 Nov 1897Allowed
Nazir Mahomed Sirkar Vs Girish Chunder Chowdhuri
Calcutta High Court · (1897) 11 CAL CK 0006
High Courts22 Nov 1897Dismissed
Madhusudan Chackerbutty Vs Kailash Chunder Brahmachari, and on his death his heiress and legal representative Santomoni Debya
Calcutta High Court · (1897) 11 CAL CK 0003
High Courts19 Nov 1897Dismissed
Madhub Ram Vs Dayal Chunder Ghosh
Calcutta High Court · (1897) 11 CAL CK 0012
High Courts19 Nov 1897
Doyal Chand Ghose Vs Madhub Ram
Calcutta High Court · (1898) ILR (Cal) 445
Bengal Tenancy Act, 1885 — Section 72Transfer of Property Act, 1882 — Section 6
High Courts19 Nov 1897
Behary Lal Mookerjee and Another Vs Basarat Mandal and Others
Calcutta High Court · (1898) ILR (Cal) 289
Bengal Tenancy Act, 1885 — Section 62
High Courts17 Nov 1897Dismissed
Queen Empress Vs Bepin Behari Dev
Calcutta High Court · (1897) 11 CAL CK 0001
High Courts16 Nov 1897
The Legal Remembrancer Vs Bhairab Chandra Chuckerbutty and Others
Calcutta High Court · (1898) ILR (Cal) 727
Criminal Procedure Code, 1898 (CrPC) — Section 307, 526, 526(a), 526(e)
High Courts16 Nov 1897
Ram Chunder Boral Vs Jityandria Alias Foring Bhuttacharji
Calcutta High Court · (1897) 11 CAL CK 0005
High Courts29 Oct 1897
Choa Lal Dass Vs Anant Pershad Misser
Calcutta High Court · (1898) ILR (Cal) 233
High Courts27 Oct 1897
The Deputy Legal Remembrancer Vs Ahamad Ali
Calcutta High Court · (1897) 10 CAL CK 0006
High Courts23 Oct 1897
Queen-Empress Vs Har Chandra Chowdhury and Another
Calcutta High Court · (1898) ILR (Cal) 440
Criminal Procedure Code, 1898 (CrPC) — Section 514