High Courts13 Jan 1898
Debo Das Vs Mohunt Ram Charn Dass Chella
Calcutta High Court · (1898) 01 CAL CK 0009
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,984 of 3,203
High Courts13 Jan 1898Allowed
Manoo Bepari Vs Durga Churn Saha
Calcutta High Court · (1898) 01 CAL CK 0007
High Courts12 Jan 1898
Kumud Mohun Dutt Chowdhry and Another Vs Rai Charan Ghose and Others
Calcutta High Court · (1898) ILR (Cal) 571
High Courts12 Jan 1898Allowed
Rai Churn Ghosh and others Vs Kumud Mohan Dutt Chowdhury and others
Calcutta High Court · (1898) 01 CAL CK 0012
High Courts11 Jan 1898
Rabiram Das Vs Uma Kant Chuckerbutty
Calcutta High Court · (1898) 01 CAL CK 0011
High Courts10 Jan 1898
Surja Kurmi Vs Queen-Empress
Calcutta High Court · (1898) ILR (Cal) 555
Criminal Procedure Code, 1898 (CrPC) — Section 306, 307, 536Penal Code, 1860 (IPC) — Section 240, 241
High Courts05 Jan 1898
Makbool Ahmed Chowdhry Vs Bazle Sabhan Chowdhry
Calcutta High Court · (1898) ILR (Cal) 609
High Courts04 Jan 1898Dismissed
Ramendra Roy Chowdhury and another Vs Serajuddin Ahamed Chowdhury and another
Calcutta High Court · (1898) 01 CAL CK 0017
High Courts03 Jan 1898
Ram Chandra Mistry Vs Nobin Mirdha and Others
Calcutta High Court · (1898) ILR (Cal) 630
Criminal Procedure Code, 1882 — Section 404, 520, 522Penal Code, 1860 (IPC) — Section 147
High Courts21 Dec 1897
Maharaja Bir Chunder Manickya Bahadoor Vs Nobin Chunder Dutt
Calcutta High Court · (1897) 12 CAL CK 0011
High Courts21 Dec 1897
Corporation of Calcutta Vs Eastern Mortgage Agency Co., Ld.
Calcutta High Court · (1898) ILR (Cal) 483
Calcutta Municipal Consolidation Act, 1876 — Section 88Criminal Procedure Code, 1898 (CrPC) — Section 432
High Courts14 Dec 1897
Lutfur Rahman Nuskur Vs Municipal Ward Inspector
Calcutta High Court · (1898) ILR (Cal) 492
Calcutta Municipal Consolidation Act, 1876 — Section 381
High Courts14 Dec 1897
Dolegobind Chowdhry and Others Vs Dhanu Khan
Calcutta High Court · (1898) ILR (Cal) 559
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts14 Dec 1897
Subal Chunder Dey Vs Ram Kanai Sanyasi
Calcutta High Court · (1898) ILR (Cal) 628
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 448
High Courts14 Dec 1897
Lutfer Rahaman Naskar Vs The Calcutta Municipal Corporation
Calcutta High Court · (1897) 12 CAL CK 0001
High Courts09 Dec 1897
Pandit Charan Sirkar and another Vs Gangadhar Das and others
Calcutta High Court · (1897) 12 CAL CK 0009
High Courts08 Dec 1897Dismissed
Bindesri Naik Vs Gunga Sarun Sahu and others
Calcutta High Court · (1897) 12 CAL CK 0010