High Courts03 Feb 1898
Natu Mandal Vs Badal Mullick and Others
Calcutta High Court · (1898) 02 CAL CK 0021
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,983 of 3,203
High Courts03 Feb 1898Dismissed
Kishore Lal Dey and others Vs The Administrator-General Of Bengal, Executor to the Estate of the late Kumar Indra Chunder Singh
Calcutta High Court · (1898) 02 CAL CK 0010
High Courts02 Feb 1898
Ganjessar Koer and Another Vs The Collector of Patna
Calcutta High Court · (1898) ILR (Cal) 795
Probate and Administration Act, 1881 — Section 31
High Courts02 Feb 1898
Upendra Lal Mukerjee and Others Vs Girindra Nath Mukerjee and Nilratan Mukerjee and Others
Calcutta High Court · (1898) ILR (Cal) 565
High Courts02 Feb 1898
Chuni Lal Marwari Vs Shama Charan Misser and Others
Calcutta High Court · (1899) ILR (Cal) 238
Contract Act, 1872 — Section 23
High Courts01 Feb 1898
Preo Nath Saha Vs Madhu Sudan Bhuiya
Calcutta High Court · (1898) 02 CAL CK 0022
High Courts01 Feb 1898
Madhu Sudan Bhuiya Vs Preonath Shaha
Calcutta High Court · (1898) ILR (Cal) 603
High Courts31 Jan 1898
Mothura Mohun Lahiri and Others Vs Mati Sarkar and Others
Calcutta High Court · (1898) ILR (Cal) 781
Bengal Tenancy Act, 1885 — Section 27, 29
High Courts31 Jan 1898Dismissed
Tepu Khan and two others Vs Rojoni Mohun Das and Srish Chundra Das and others
Calcutta High Court · (1898) 01 CAL CK 0005
High Courts31 Jan 1898
Rajani Mohun Das and Others Vs Tepu Khan and Others
Calcutta High Court · (1898) ILR (Cal) 522
Evidence Act, 1872 — Section 11, 13
High Courts27 Jan 1898
Nirmal Chunder Bandopadhya Vs Saratmoni Debya
Calcutta High Court · (1898) ILR (Cal) 911
Succession Act, 1925 — Section 50
High Courts25 Jan 1898
Gopal Chunder Manna and Others Vs Gosain Das Kalay
Calcutta High Court · (1898) ILR (Cal) 594
Civil Procedure Code, 1882 — Section 235, 248Limitation Act, 1963 — Article 179(2), 179(4)
High Courts24 Jan 1898
Purno Chunder Ghose and others Vs E.D. Sassoon and others
Calcutta High Court · (1898) 01 CAL CK 0023
High Courts21 Jan 1898Dismissed
Brijmohun Dobay, Insolvent Vs Bungsidhur and Fatik Chand, Adjudicating Creditors
Calcutta High Court · (1898) 01 CAL CK 0004
High Courts19 Jan 1898
Kali Nath Sen and Another Vs Trailokhya Nath Roy
Calcutta High Court · (1899) ILR (Cal) 315
Bengal Tenancy Act, 1885 — Section 178(3)(h), 67
High Courts17 Jan 1898
Mohun Bibi Vs Saral Chand Mitter
Calcutta High Court · (1898) ILR (Cal) 371
Civil Procedure Code, 1908 (CPC) — Section 53Contract Act, 1872 — Section 64, 65
High Courts17 Jan 1898
Chairman of the Serampore Municipality Vs Inspector of Factories, Hoogly
Calcutta High Court · (1898) ILR (Cal) 454
Criminal Procedure Code, 1898 (CrPC) — Section 537Factories Act, 1881 — Section 15(1)(g)
High Courts14 Jan 1898
Iswar Chandra Dutt and Others Vs Haris Chandra Dutt and Others
Calcutta High Court · (1898) ILR (Cal) 718
High Courts13 Jan 1898
Lal Mohan Chowbey Vs Hari Charan Das Bairagi
Calcutta High Court · (1898) ILR (Cal) 637
Criminal Procedure Code, 1898 (CrPC) — Section 3