High Courts24 Mar 1898Dismissed
Baroda Sundari Deby Vs Annoda Sundari Deby and Another
Calcutta High Court · (1898) 03 CAL CK 0022
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,981 of 3,203
High Courts24 Mar 1898
Taju Pramanik and Others Vs Queen-Empress
Calcutta High Court · (1898) ILR (Cal) 711
Criminal Procedure Code, 1898 (CrPC) — Section 423Penal Code, 1860 (IPC) — Section 395, 412
High Courts22 Mar 1898Dismissed
Dwarka Nath Paul Vs Sunder Lall Seal
Calcutta High Court · (1898) 03 CAL CK 0025
High Courts22 Mar 1898Allowed
Nemai Chand Kanji and others Vs Deno Nath Kanji and others
Calcutta High Court · (1898) 03 CAL CK 0024
High Courts22 Mar 1898
Harendra Nath Chowdhury Vs Brinda Rani Dassi
Calcutta High Court · (1898) 03 CAL CK 0010
High Courts22 Mar 1898Dismissed
Sreemutty Toolsy Money Dassee Vs Sreemutty Prosad Money Dassee
Calcutta High Court · (1898) 03 CAL CK 0005
High Courts21 Mar 1898
Thakur Prosad Singh and Others Vs Punuk Lall Mundar
Calcutta High Court · (1898) ILR (Cal) 717
Land Registration Act, 1876 — Section 42, 78
High Courts21 Mar 1898
Bhugwati Kuweri Chowdhrani Vs Chutterput Singh
Calcutta High Court · (1898) ILR (Cal) 725
Cess Act, 1880 — Section 35, 56
High Courts21 Mar 1898
Lala Kandha Pershad Vs Lala Lal Behary Lal
Calcutta High Court · (1898) ILR (Cal) 872
High Courts16 Mar 1898
Kedar Nath Raut Vs Kali Churn Ram and Khubi Lal
Calcutta High Court · (1898) ILR (Cal) 703
Transfer of Property Act, 1882 — Section 104
High Courts16 Mar 1898
Cutler Palmer and Co. Vs The British India Steam Navigation Co., Ld.
Calcutta High Court · (1898) ILR (Cal) 654
High Courts16 Mar 1898Dismissed
Sreemutty Mon-Mohini Dassi Vs Kalidas Ahiri
Calcutta High Court · (1898) 03 CAL CK 0008
High Courts16 Mar 1898
Mahomed Wahiduddin Vs Hakiman alias Hakku
Calcutta High Court · (1898) ILR (Cal) 757
High Courts14 Mar 1898
Bunsidhur Singh and Others Vs Harkhoo Singh
Calcutta High Court · (1898) ILR (Cal) 876
Bengal Land Revenue Sales Act, 1859 — Section 33
High Courts11 Mar 1898
Girendro Coomar Dutt Vs Kumud Kumari Dasi and Others
Calcutta High Court · (1898) ILR (Cal) 611
High Courts10 Mar 1898
Mohebut Ali Vs Mahomed Faizullah and others
Calcutta High Court · (1898) 03 CAL CK 0021
High Courts09 Mar 1898
Basaruth Ali Vs Lala Hurro Prosad and Another
Calcutta High Court · (1898) ILR (Cal) 909
Bengal Minors Act, 1858 — Section 18Guardians and Wards Act, 1890 — Section 30
High Courts09 Mar 1898
Naba Chundra Chowdhury Vs Tripura Charan Chowdhury
Calcutta High Court · (1898) 03 CAL CK 0003
High Courts05 Mar 1898
Rash Mohini Dasi Vs Umesh Chunder Biswas
Calcutta High Court · (1898) ILR (Cal) 824