High Courts28 Apr 1898Dismissed
Manick Dukandar Vs Naibulla Sircar
Calcutta High Court · (1898) 04 CAL CK 0018
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,980 of 3,203
High Courts28 Apr 1898
Mussummat Jamina Bibi Vs Seri Chand Bhagai and others
Calcutta High Court · (1898) 04 CAL CK 0007
High Courts28 Apr 1898Allowed
Joypal Dhobi Vs Mohunt Palukdhari Das
Calcutta High Court · (1898) 04 CAL CK 0002
High Courts27 Apr 1898
Kuldip Sing and Another Vs Khetrani Koer and L. MacDonald and Another
Calcutta High Court · (1898) ILR (Cal) 869
Transfer of Property Act, 1882 — Section 10, 15
High Courts27 Apr 1898
Kooldip Singh and Pardip Singh Vs L. Macdonald, Executor and Trustee to the estate of the late N. Macdonald, who appeared; and Musst. Khatrani Koer and others
Calcutta High Court · (1898) 04 CAL CK 0008
High Courts22 Apr 1898Dismissed
Ram Khelawan Roy and others Vs Sambhoo Roy and others
Calcutta High Court · (1898) 04 CAL CK 0005
High Courts15 Apr 1898Allowed
Raj Chunder Chuckerbutty, Executor to the estate of the late Girish Chunder Chuckerbutty Vs Dina Nath Saha
Calcutta High Court · (1898) 04 CAL CK 0003
High Courts14 Apr 1898Dismissed
Gobinda Chandra Patra and others Vs Ishan Chandra Singh and others
Calcutta High Court · (1898) 04 CAL CK 0019
High Courts14 Apr 1898
Ishan Chandra Sinha Hikim and Others Vs Nilmadhub Patra and Others
Calcutta High Court · (1898) ILR (Cal) 787
Land Registration Act, 1876 — Section 78
High Courts05 Apr 1898
Amrito Lall Dutt Vs Surnomoni Dasi and Others
Calcutta High Court · (1898) ILR (Cal) 662
High Courts05 Apr 1898
Abbas Peada and Another Vs Queen-Empress
Calcutta High Court · (1898) ILR (Cal) 736
Evidence Act, 1872 — Section 126
High Courts05 Apr 1898Dismissed
Chunder Dutt Misser and Others Vs Bhagwat Narain Thakur and Others
Calcutta High Court · (1898) 04 CAL CK 0001
High Courts04 Apr 1898Dismissed
Nemdhari Roy Vs Mussummat Bissessari Kumari, through her Manager Mr. T. W. Tweedie
Calcutta High Court · (1898) 04 CAL CK 0009
High Courts04 Apr 1898
Khetter Kristo Mitte Vs Kally Prosunno Ghose
Calcutta High Court · (1898) ILR (Cal) 887
High Courts01 Apr 1898Dismissed
Motilal Singh and Others Vs Sheik Omar Ali and Others
Calcutta High Court · (1898) 04 CAL CK 0013
High Courts01 Apr 1898
Ishan Chunder Roy Vs Sukhamoni Chowdhrani
Calcutta High Court · (1898) ILR (Cal) 844
Limitation Act, 1963 — Article 61, 20
High Courts01 Apr 1898
Mokoond Lal Singh Vs Nobodip Chunder Singha and Another
Calcutta High Court · (1898) ILR (Cal) 881
Guardians and Wards Act, 1890 — Section 17, 9
High Courts29 Mar 1898Dismissed
Sheikh Niamat Ullah and others Vs A.H. Forbes, Executor of the estate of the late A.G. Forbes, who appeared; and Sheikh Koram Ali and Damor Nath Das, who did not appear in this appeal
Calcutta High Court · (1898) 03 CAL CK 0006
High Courts25 Mar 1898
Kesharia Accomar Sreesungjee Vs Potooah Sett and others
Calcutta High Court · (1898) 03 CAL CK 0007