High Courts06 Jul 1898
Nobo Kumar Bhuttacharjee and Others Vs Kumar Nath Bhuttacharjee and Others
Calcutta High Court · (1899) ILR (Cal) 241
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,978 of 3,203
High Courts04 Jul 1898Dismissed
Pran Krishna Tewary and others Vs Jadu Nath Trivedy
Calcutta High Court · (1898) 07 CAL CK 0029
High Courts29 Jun 1898
Durga Prosonno Bose Vs Raghu Nath Dass and Others
Calcutta High Court · (1899) ILR (Cal) 254
High Courts28 Jun 1898
Anant Ram Marwari, Surjmal Marwari and Baki Moharaj Vs Mansoob Roy
Calcutta High Court · (1898) 06 CAL CK 0020
High Courts27 Jun 1898
Nirmul Chunder Bandopadhya Vs Srimati Saratmani Debya
Calcutta High Court · (1898) 06 CAL CK 0010
High Courts24 Jun 1898Dismissed
Ambika Churn Mozumdar, Chairman, Faridpur Municipality Vs Satish Chunder Sen
Calcutta High Court · (1898) 06 CAL CK 0007
High Courts23 Jun 1898
Chundra Kanta Roy Vs Sarat Chunder Roy Chowdhry and Others
Calcutta High Court · (1898) ILR (Cal) 805
Contract Act, 1872 — Section 70Legal Practitioners Act, 1879 — Section 27, 28
High Courts20 Jun 1898
Queen-Empress Vs Pratap Chunder Ghose
Calcutta High Court · (1898) ILR (Cal) 852
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts20 Jun 1898
Dinobundhu Saha Vs Lolit Mohun Moitra and others
Calcutta High Court · (1898) 06 CAL CK 0016
High Courts20 Jun 1898
Edward Dalgliesh and Others Vs Sheikh Gozaffar Hossein and Others
Calcutta High Court · (1898) 06 CAL CK 0005
High Courts17 Jun 1898
Punardeo Narain Singh and Another Vs Ram Sarup Roy
Calcutta High Court · (1898) ILR (Cal) 858
Criminal Procedure Code, 1898 (CrPC) — Section 182, 531
High Courts15 Jun 1898
Nirmal Chunder Banerjee Vs Mahomed Siddik
Calcutta High Court · (1899) ILR (Cal) 11
High Courts14 Jun 1898
Babu Ratnessari Pershad Narayan Sing and another Vs Empress
Calcutta High Court · (1898) 06 CAL CK 0022
High Courts14 Jun 1898
Anantram and Others Vs Chuni Lal and Others
Calcutta High Court · (1898) ILR (Cal) 893
High Courts13 Jun 1898Dismissed
Subh Narain Lall Vs Goroke Prosad and Ram Kumar Lall, George William Llewhellin by His Manager and Muktear G.R. Somers and Maharaja Luchmeswar Singh, Bahadur
Calcutta High Court · (1898) 06 CAL CK 0006
High Courts10 Jun 1898
Mukunda Lal Dey and others Vs Haribole Saha
Calcutta High Court · (1898) 06 CAL CK 0011
High Courts08 Jun 1898
Kristo Moni Gupta and Others Vs The Secretary of State For India In Council
Calcutta High Court · (1898) 06 CAL CK 0009