High Courts25 Jul 1898
Monindra Chandra Nandy Vs Troyluckho Nath Burat and others
Calcutta High Court · (1898) 07 CAL CK 0001
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,977 of 3,203
High Courts20 Jul 1898Dismissed
Lore Nath Gope Vs Petambar Ghose and Others
Calcutta High Court · (1898) 07 CAL CK 0019
High Courts18 Jul 1898Dismissed
Bhagaban Chandra Missri Vs Bissesswari Debya Chowdhurani and Others and Sheikh Ditya and Sheikh Alfat
Calcutta High Court · (1898) 07 CAL CK 0011
High Courts15 Jul 1898
Shyama Charan Mandal Vs Heras Mollah and Others
Calcutta High Court · (1899) ILR (Cal) 160
Evidence Act, 1872 — Section 92
High Courts15 Jul 1898
Soshi Bhusan Bose Vs Sahadeb Shaha
Calcutta High Court · (1898) 07 CAL CK 0007
High Courts15 Jul 1898
Haimabati Dasi Vs Govinda Chandra alias Sham Ghosh
Calcutta High Court · (1898) 07 CAL CK 0003
High Courts13 Jul 1898
Motichand and Another Vs Fulchand and Another
Calcutta High Court · (1899) ILR (Cal) 142
High Courts13 Jul 1898
Rungo Lall Lohea and Others Vs Wilson and Others
Calcutta High Court · (1899) ILR (Cal) 204
High Courts13 Jul 1898
Mr. A. Caspersz, Receiver to the Estate of the Late Raja Kali Sunkar Ghoshal Bahadur Vs Raj Kumar alias Rajendra Kumar Sarkar
Calcutta High Court · (1898) 07 CAL CK 0008
High Courts13 Jul 1898
Srikant Mondul and others by their mother and Guardian Satyamoni Dasi Vs Saroda Kant Mondul and Others
Calcutta High Court · (1899) ILR (Cal) 46
Bengal Tenancy Act, 1885 — Section 85
High Courts13 Jul 1898Dismissed
Rajah Sir Sourindra Mohan Tagore Vs Moharani Surnomoyee
Calcutta High Court · (1898) 07 CAL CK 0004
High Courts11 Jul 1898
Mohunt Jib Lal Gir Vs Mohunt Jaga Mohan Gir
Calcutta High Court · 16 Ind. Cas. 453
Probate and Administration Act, 1881 — Section 37
High Courts11 Jul 1898
Baroda Sundari Ghose Vs Dino Bandhu Khan and Others
Calcutta High Court · (1898) ILR (Cal) 874
High Courts08 Jul 1898
Mahomed Mehdi Hossein Khan and Others Vs Rameswar Koer and Another
Calcutta High Court · (1899) ILR (Cal) 39
Transfer of Property Act, 1882 — Section 86, 88
High Courts08 Jul 1898Dismissed
Basunta Coomar Roy Chowdhri Vs Baksu Mollah and Others
Calcutta High Court · (1898) 07 CAL CK 0018
High Courts08 Jul 1898
Basanta Kumar Boy Chowdhry Vs Promotha Nath Bhuttacharjee and Others
Calcutta High Court · (1899) ILR (Cal) 130
Bengal Tenancy Act, 1885 — Section 178, 178(3)(h), 179
High Courts07 Jul 1898
Basanta Kumar Ghattak Vs Queen-Empress
Calcutta High Court · (1899) ILR (Cal) 49
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts06 Jul 1898Allowed
Nilmadhab Bose and others Vs Ananta Ram Bagdi and others
Calcutta High Court · (1898) 07 CAL CK 0025