High Courts22 Aug 1898
Sonatun Shaha and Others Vs Dino Nath Shaha
Calcutta High Court · (1899) ILR (Cal) 222
Civil Procedure Code, 1908 (CPC) — Section 108Evidence Act, 1872 — Section 68
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,976 of 3,203
High Courts22 Aug 1898
Corporation of Calcutta Vs Bhupati Roy Chowdhry
Calcutta High Court · (1899) ILR (Cal) 74
Presidency Small Cause Courts Act, 1882 — Section 25
High Courts17 Aug 1898
In Re: Hari Narayan Biswas and Others
Calcutta High Court · (1898) 08 CAL CK 0008
High Courts15 Aug 1898
Karuna Moyi Banerjee Vs Surendra Nath Mookerjee and Another
Calcutta High Court · (1899) ILR (Cal) 176
Bengal Tenancy Act, 1885 — Section 148, 169(c6)
High Courts12 Aug 1898
Dilbar Sarkar Vs Joysri Kurmi and A.M. Dunne and Others
Calcutta High Court · (1898) 08 CAL CK 0004
High Courts11 Aug 1898Dismissed
Babu Kameshur Pershad and another Vs Sheik Amanutulla and Others
Calcutta High Court · (1898) 08 CAL CK 0018
High Courts11 Aug 1898
Kameshwar Pershad and Another Vs Amanutulla alias Manick Babu and Another
Calcutta High Court · (1899) ILR (Cal) 53
Evidence Act, 1872 — Section 126, 127, 66
High Courts09 Aug 1898
Kali Narain Roy Chaudhuri, Plaintiff No. 2 Vs Shaikh Bajoo and Others
Calcutta High Court · (1898) 08 CAL CK 0002
High Courts03 Aug 1898Dismissed
Queen-Empress Vs Bhairab Chunder Chuckerbutty
Calcutta High Court · (1898) 08 CAL CK 0005
High Courts02 Aug 1898
Dulali Bewa and Another Vs Saroda Kinkar Paulit and Others and Bartu Pali and Another
Calcutta High Court · (1898) 08 CAL CK 0013
High Courts02 Aug 1898
Sambbu Chandra Bepari Vs Krishna Charan Bepari and Others
Calcutta High Court · (1899) ILR (Cal) 179
High Courts29 Jul 1898
Sreenath Ghose Vs Roma Nath Santra and Others
Calcutta High Court · (1898) 07 CAL CK 0028
High Courts29 Jul 1898
Guru Dass Shut Vs Nand Kishore Pal and Another
Calcutta High Court · (1899) ILR (Cal) 199
Bengal Tenancy Act, 1885 — Section 179, 48(a)
High Courts29 Jul 1898
Sohobut Ali Vs Abdool Ali and Others
Calcutta High Court · (1898) 07 CAL CK 0010
High Courts28 Jul 1898Dismissed
Navadip Chandra Pal, Chairman of the Kumarkhali Municipality Vs Purnananda Saha
Calcutta High Court · (1898) 07 CAL CK 0024
High Courts27 Jul 1898
Mahar Ali Shaha Vs Tofaluddi Peada and Others
Calcutta High Court · (1899) ILR (Cal) 78
Succession Act, 1925 — Section 50Transfer of Property Act, 1882 — Section 100, 59
High Courts27 Jul 1898Allowed
Behary Churn Sen Vs Bhut Nath Pramanik
Calcutta High Court · (1898) 07 CAL CK 0005
High Courts25 Jul 1898
Atul Kristo Mitter Vs Mutty Lal Mukerjee and Others
Calcutta High Court · (1898) 07 CAL CK 0012
High Courts25 Jul 1898
Bishun Churn Roy Chowdhry and Others Vs Jogendra Nath Roy and Others
Calcutta High Court · (1899) ILR (Cal) 114