High Courts13 Dec 1898Dismissed
Moti Ram Tewary and Others Vs Ram Lakhan Singh and Others
Calcutta High Court · (1898) 12 CAL CK 0009
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,974 of 3,203
High Courts13 Dec 1898
Sheodeni Tewari and Others Vs Ram Saran Singh and Others
Calcutta High Court · (1899) ILR (Cal) 164
Transfer of Property Act, 1882 — Section 67, 99
High Courts12 Dec 1898
Brohmo Dutt Vs Dharmo Das Ghose
Calcutta High Court · (1989) 26 ILR (Cal) 381
Contract Act, 1872 — Section 64Evidence Act, 1872 — Section 115
High Courts12 Dec 1898
Jogendra Nath Gossain and Another Vs Debendra Nath Gossain
Calcutta High Court · (1899) ILR (Cal) 127
High Courts12 Dec 1898
Moti Chand and Another Vs Pull Chand and Another
Calcutta High Court · (1899) ILR (Cal) 57
High Courts09 Dec 1898
Rani Venkata Ramania Vs Kherode Mull
Calcutta High Court · 3 Ind. Cas. 400
Limitation Act, 1877 — Article 177, 5
High Courts09 Dec 1898
Dwar Buksh Sirkar Vs Fatik Jali and Another
Calcutta High Court · (1899) ILR (Cal) 250
High Courts09 Dec 1898
In Re: H.C. Studd and Others
Calcutta High Court · (1899) ILR (Cal) 124
Civil Procedure Code, 1908 (CPC) — Section 93Court Fees Act, 1870 — Section 20
High Courts07 Dec 1898
Fakaruddin Mahomed Chowdhry a Minor Hafiz Aminuddin Ahmed Vs G.L. Garth and Another
Calcutta High Court · (1899) ILR (Cal) 133
Guardians and Wards Act, 1890 — Section 14, 17
High Courts07 Dec 1898Dismissed
Makhun Lall, Dutt and Others Vs Ram Lall Shaw and Other
Calcutta High Court · (1898) 12 CAL CK 0001
High Courts06 Dec 1898
Ram Dao Mondal Vs Indromoni Dasi Executrix To the Estate of the Late Ganga N. Sarkar, Who Appeared and Haro Mondal and Others
Calcutta High Court · (1898) 12 CAL CK 0016
High Courts06 Dec 1898Dismissed
Jogendra Nath Banerjee Vs Elizabeth Banerjee and another
Calcutta High Court · (1898) 12 CAL CK 0002
High Courts05 Dec 1898
Kanai Das Bairagi and Another Vs Radha Shyam Basack
Calcutta High Court · (1899) ILR (Cal) 232
Penal Code, 1860 (IPC) — Section 482, 486
High Courts02 Dec 1898
Hurbullubh Narain Singh Vs Luchmeswar Prosad Singh
Calcutta High Court · (1899) ILR (Cal) 189
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts01 Dec 1898
Nilmadhab Bhuttacharjee and Others Vs Chandra Nath Roy
Calcutta High Court · (1899) ILR (Cal) 236
Evidence Act, 1872 — Section 32(5)
High Courts01 Dec 1898
Chandra Nath Roy Vs Nilmadhub Bhuttacharjee and Others
Calcutta High Court · (1898) 12 CAL CK 0008
High Courts30 Nov 1898
Har Kumar Pal Chowdry Vs Sheikh Asiatullah
Calcutta High Court · (1898) 11 CAL CK 0006
High Courts30 Nov 1898Dismissed
Harabandhu Adhikari Vs Harish Chandra Dey Pal and Others
Calcutta High Court · (1898) 11 CAL CK 0002
High Courts17 Nov 1898
Bachu Lal Vs Jagdam Sahai and Others
Calcutta High Court · (1899) ILR (Cal) 181
Criminal Procedure Code, 1898 (CrPC) — Section 250, 560Penal Code, 1860 (IPC) — Section 211
High Courts17 Nov 1898
The Rivers Steam Navigation Company Vs Choutmull Doogar and Others
Calcutta High Court · (1899) ILR (Cal) 398