High Courts21 Feb 1899
Nagendra Nath Basu and Another Vs Satadal Basini Basu
Calcutta High Court · (1899) ILR (Cal) 536
Land Registration Act, 1876 — Section 78
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,972 of 3,203
High Courts17 Feb 1899Dismissed
Sm. Toolsimony Dassee and Others Vs Sm. Sudevi Dassee and Others
Calcutta High Court · (1899) 02 CAL CK 0014
High Courts17 Feb 1899
Kally Dass Mookerjee Vs The East Indian Railway Company
Calcutta High Court · (1899) ILR (Cal) 465
Evidence Act, 1872 — Section 35Railways Act, 1890 — Section 59
High Courts17 Feb 1899
Srinath Dass Vs Hari Pada Mitter, and others
Calcutta High Court · (1899) 02 CAL CK 0002
High Courts09 Feb 1899
Jadobram Dey Vs Bulloram Dey
Calcutta High Court · (1899) ILR (Cal) 281
Income Tax Act, 1961 — Section 38Penal Code, 1860 (IPC) — Section 166
High Courts07 Feb 1899
Babar Ali Vs Krishnamanini Dassi and Another
Calcutta High Court · (1899) ILR (Cal) 607
Bengal Tenancy Act, 1885 — Section 13
High Courts07 Feb 1899
Sheikh Babar Ali Vs Krishna Manini Dassi and Ganendra Mohun Ghose
Calcutta High Court · (1899) 02 CAL CK 0003
High Courts06 Feb 1899
Raj Narain Purkait Vs Ananga Mohan Bhandari and Others
Calcutta High Court · (1899) ILR (Cal) 603
Civil Procedure Code, 1908 (CPC) — Section 102, 98
High Courts06 Feb 1899
Ananga Mohan Bhandari and Others Vs Raj Narain Purkait
Calcutta High Court · (1899) ILR (Cal) 598
Civil Procedure Code, 1908 (CPC) — Section 102, 103
High Courts03 Feb 1899
Sheo Nandan Roy Vs Ajodh Roy and Others
Calcutta High Court · (1899) 02 CAL CK 0017
High Courts03 Feb 1899
Chundi Charan Mandal Vs Banke Behary Lal Mandal
Calcutta High Court · (1899) ILR (Cal) 449
Bengal Tenancy Act, 1885 — Section 174
High Courts02 Feb 1899
Sheo Nandan Roy Vs Ajodh Roy and Others
Calcutta High Court · (1899) ILR (Cal) 546
Bengal Tenancy Act, 1885 — Section 116
High Courts31 Jan 1899
Dwarkanath Roy Vs Ram Chand Aich and Others
Calcutta High Court · (1899) ILR (Cal) 428
Bengal Tenancy Act, 1885 — Section 157Civil Procedure Code, 1908 (CPC) — Section 13
High Courts31 Jan 1899
Pyari Mohun Bose Vs Kedarnath Roy and Others
Calcutta High Court · (1899) ILR (Cal) 409
Civil Procedure Code, 1908 (CPC) — Section 32
High Courts31 Jan 1899Dismissed
Bhikhi Singh and Others Vs Bhanu Mahton and Another
Calcutta High Court · (1899) 01 CAL CK 0006
High Courts30 Jan 1899
Bonomali Haldar and Others Vs Bishambhur Haldar
Calcutta High Court · (1899) ILR (Cal) 414
Bengal Land Revenue Sales Act, 1868 — Section 8
High Courts30 Jan 1899Dismissed
Beni Madhab Dandapat Vs Dina Bundhu Dutt
Calcutta High Court · (1899) 01 CAL CK 0003