High Courts17 Mar 1899
Nitayi Behari Saha Paramanick and Others Vs Hari Govinda Saha and Others
Calcutta High Court · (1899) ILR (Cal) 677
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,971 of 3,203
High Courts15 Mar 1899
Abul Khair Vs Meher Ali
Calcutta High Court · (1899) ILR (Cal) 712
Bengal Tenancy Act, 1885 — Section 60Registration Act, 1877 — Section 78, 79
High Courts15 Mar 1899
Kedar Nath Sanyal Vs Raj Nath Neogi and others
Calcutta High Court · (1899) 03 CAL CK 0002
High Courts14 Mar 1899
Queen-Empress Vs Salemuddin Sheik and Others
Calcutta High Court · (1899) ILR (Cal) 569
Evidence Act, 1872 — Section 25
High Courts11 Mar 1899
Tika Ram Vs The Deputy Commissioner of Bara Banki
Calcutta High Court · (1899) ILR (Cal) 707
High Courts08 Mar 1899
Umesh Chunder Ghose Vs Queen-Empress
Calcutta High Court · (1899) ILR (Cal) 571
Opium Act, 1878 — Section 5, 9
High Courts08 Mar 1899
Lalit Mohan Saha Vs Chunder Mohan Roy
Calcutta High Court · (1899) 03 CAL CK 0017
High Courts08 Mar 1899
Bodh Narain Vs Mahomed Moosa
Calcutta High Court · (1899) ILR (Cal) 650
Bengal Tenancy Act, 1885 — Section 66(2)(3)Rent Law of Bengal, L.P. Act, 1869 — Section 78
High Courts06 Mar 1899
Sarojini Dasi Vs Kedar Nath Mitter
Calcutta High Court · (1899) ILR (Cal) 639
Probate and Administration Act, 1881 — Section 25
High Courts03 Mar 1899
Khetter Mohan Pal and Others Vs Pran Kristo Kabiraj and on his death, his widow and executrix Sm. Kadambini Debi
Calcutta High Court · (1899) 03 CAL CK 0031
High Courts03 Mar 1899Dismissed
Nityanund Roy Vs Banshi Chandra Bhuiyan and Others
Calcutta High Court · (1899) 03 CAL CK 0030
High Courts03 Mar 1899Dismissed
Gobindo Chunder Chukerbutty Vs Basant Kumar Chukerbutty and Others
Calcutta High Court · (1899) 03 CAL CK 0029
High Courts02 Mar 1899
Queen-Empress Vs Mati Lal Lahiri
Calcutta High Court · (1899) ILR (Cal) 560
Criminal Procedure Code, 1898 (CrPC) — Section 234, 409Penal Code, 1860 (IPC) — Section 477A
High Courts01 Mar 1899
Pramada Sundari Debi Vs Kanai Lal Shaha
Calcutta High Court · (1900) ILR (Cal) 178
Land Registration Act, 1876 — Section 78
High Courts28 Feb 1899
Hira Lal Ghose by his Mother and next friend Rai Kamini Dassi Vs Chundra Kanto Ghose and Others
Calcutta High Court · (1899) ILR (Cal) 539
High Courts23 Feb 1899
Monoranjan Chowdhury Vs Queen-Empress
Calcutta High Court · (1899) 02 CAL CK 0004
High Courts22 Feb 1899
Radha Madhub Samonta Vs Sasti Ram Sen and Others
Calcutta High Court · (1899) ILR (Cal) 826
Bengal Patni Taluks Regulation, 1819 — Section 14