High Courts11 Apr 1899
Girish Chunder Mitter Vs Jatadhari Sadukhan
Calcutta High Court · (1899) ILR (Cal) 653
Penal Code, 1860 (IPC) — Section 504, 95
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,970 of 3,203
High Courts11 Apr 1899
Sharoop Dass Mondal Vs Joggessur Roy Chowdhry
Calcutta High Court · (1899) ILR (Cal) 564
Bengal Tenancy Act, 1885 — Section 155
High Courts10 Apr 1899
Rameswar Malia Vs F.W. Duke Chairman of the Howrah Municipality
Calcutta High Court · (1899) ILR (Cal) 811
Bengal Municipal Act, 1884 — Section 224, 245, 246
High Courts06 Apr 1899
In Re: Goods of Omda Bibee
Calcutta High Court · (1899) ILR (Cal) 407
Court Fees Act, 1870 — Section 3
High Courts05 Apr 1899
Tarak Mohiney Dassee Vs Grees Chunder Dass
Calcutta High Court · (1899) ILR (Cal) 585
High Courts02 Apr 1899
Kadambini Debi Vs Kali Kumar Haldar
Calcutta High Court · (1899) ILR (Cal) 516
High Courts28 Mar 1899
In Re: In the Goods of A.S. Gubboy
Calcutta High Court · (1899) ILR (Cal) 408
Succession Act, 1925 — Section 256
High Courts24 Mar 1899
In Re: Goods of P.J. Avdall
Calcutta High Court · (1899) ILR (Cal) 404
Administrator Generals Act, 1874 — Section 12
High Courts23 Mar 1899Allowed
Nisa Chand Gaita and others Vs Kanchiram Bagani
Calcutta High Court · (1899) 03 CAL CK 0013
High Courts23 Mar 1899
Kanchiram Bagani Vs Nisa Chand Gaita and Others
Calcutta High Court · (1899) ILR (Cal) 579
Specific Relief Act, 1877 — Section 9
High Courts22 Mar 1899Dismissed
Sreemutty Mukhoda Dasi Vs Hem Chunder Bhuttacharjee
Calcutta High Court · (1899) 03 CAL CK 0027
High Courts22 Mar 1899
Gopal Chunder Dutta and Others Vs Mukhoda Dassi
Calcutta High Court · (1899) ILR (Cal) 734
High Courts22 Mar 1899
Kamikhya Nath Mukerjee and Another Vs Hari Churn Sen and Others
Calcutta High Court · (1899) ILR (Cal) 611
Probate and Administration Act, 1881 — Section 4, 90
High Courts22 Mar 1899
Jib Lal Gir Vs Jogmohan Gir
Calcutta High Court · (1899) ILR (Cal) 576
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 379
High Courts22 Mar 1899
Anant Pandit and Others Vs Madhusudan Mandal
Calcutta High Court · (1899) ILR (Cal) 574
High Courts21 Mar 1899
Janoki Nath Roy and Another Vs The Queen-Empress
Calcutta High Court · (1899) 03 CAL CK 0005
High Courts20 Mar 1899
Chhatrapati Singh Vs Gopi Chand Bothra and Others
Calcutta High Court · (1899) ILR (Cal) 750
Bengal Tenancy Act, 1885 — Section 148(h)