High Courts12 May 1899
Jagat Chandra Mozumdar Vs Queen-Empress
Calcutta High Court · (1899) ILR (Cal) 786
Criminal Procedure Code, 1898 (CrPC) — Section 190(a), 190(c)Penal Code, 1860 (IPC) — Section 109, 193
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,969 of 3,203
High Courts09 May 1899
W.B. Colville and Others Vs Kristo Kishore Bose
Calcutta High Court · (1899) ILR (Cal) 746
Criminal Procedure Code, 1898 (CrPC) — Section 423, 435, 439Letters Patent Act, 1865 — Clause 28
High Courts08 May 1899
Mohanund Mondul Vs Nafur Mondul and Others
Calcutta High Court · (1899) ILR (Cal) 820
High Courts05 May 1899
Krishna Chandra Sen and Others Vs Sushila Soondury Dassee and Others
Calcutta High Court · (1899) ILR (Cal) 615
Bengal Tenancy Act, 1885 — Section 179
High Courts02 May 1899
Narohary Jana Vs Hari Charan Pramanick and Others
Calcutta High Court · (1899) ILR (Cal) 556
Bengal Tenancy Act, 1885 — Section 105, 106, 108
High Courts02 May 1899
Prosunno Coomar Roy Vs The Secretary of State for India in Council
Calcutta High Court · (1899) ILR (Cal) 792
High Courts28 Apr 1899
Mangobind Muchi and another Vs Empress
Calcutta High Court · (1899) 04 CAL CK 0020
High Courts28 Apr 1899
Doulat Koer Vs Rameshwari Koeri alias Dulin Saheba
Calcutta High Court · (1899) 04 CAL CK 0018
High Courts28 Apr 1899
Napal Chandra Sadookhan Vs Amrita Lall Sadookhan and Another
Calcutta High Court · (1899) ILR (Cal) 889
High Courts28 Apr 1899
Dookhiram Naskar Vs Durga Charan Naskar
Calcutta High Court · (1899) ILR (Cal) 925
Limitation Act, 1877 — Section 5
High Courts27 Apr 1899
Bejoy Singha Neogi and others Vs Empress
Calcutta High Court · (1899) 04 CAL CK 0019
High Courts26 Apr 1899
Satri Dulali and others Vs Empress
Calcutta High Court · (1899) 04 CAL CK 0014
High Courts26 Apr 1899
Assanullah Bahadur Vs Mohini Mohan Das and Others
Calcutta High Court · (1899) ILR (Cal) 739
Bengal Tenancy Act, 1885 — Section 52
High Courts25 Apr 1899
Rango Roy alias Rung Lal Roy Vs Holloway and Another
Calcutta High Court · (1899) ILR (Cal) 842
Bengal Tenancy Act, 1885 — Section 144
High Courts24 Apr 1899
Jagat Chandra Roy and 11 others Vs Rakhal Chandra Roy
Calcutta High Court · (1899) 04 CAL CK 0002
High Courts19 Apr 1899
Durga Charan Mandal and Another Vs Kali Prasanna Sarkar and Another
Calcutta High Court · (1899) ILR (Cal) 727
Bengal Tenancy Act, 1885 — Section 188, 22, 65, 71
High Courts18 Apr 1899
Bindu Bashini Chowdhurani and Others Vs Janhavi Chowdhurani
Calcutta High Court · (1899) ILR (Cal) 593
Limitation Act, 1963 — Section 26
High Courts18 Apr 1899
Durga Churn Mandal and others Vs Kali Prosonna Sircar and others
Calcutta High Court · (1899) 04 CAL CK 0001