CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Calcutta High Court

COURT ARCHIVE

Calcutta High Court judgments

64,043 judgments · page 2,967 of 3,203

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1915
  • 1914
  • 1913
  • 1912
  • 1911
  • 1910
  • 1909
  • 1908
  • 1907
  • 1906
  • 1905
  • 1904
  • 1903
  • 1902
  • 1901
  • 1900
  • 1899
  • 1898
  • 1897
  • 1896
  • 1895
  • 1894
  • 1893
  • 1892
  • 1891
  • 1890
  • 1889
  • 1888
  • 1887
  • 1886
  • 1885
  • 1884
  • 1883
  • 1882
  • 1881
  • 1880
  • 1879
  • 1878
  • 1877
  • 1876
  • 1875
  • 1874
  • 1873
  • 1872
  • 1871
  • 1870
  • 1869
  • 1868
  • 1867
  • 1866
  • 1865
  • 1864
  • 1863
High Courts26 Jun 1899

Sm. Provat Kumaree Dassee Vs Opurba Kissen Sett and Others

Calcutta High Court · (1899) 06 CAL CK 0011

Read judgment
High Courts20 Jun 1899

Kailash Chunder Sen and Another Vs Ram Lall Mittra

Calcutta High Court · (1899) ILR (Cal) 869

Read judgment
High Courts20 Jun 1899

Mohesh Chunder Addy Vs Manick Lall Addy

Calcutta High Court · (1899) ILR (Cal) 252

Read judgment
High Courts20 Jun 1899

Empress Vs Jadab Das

Calcutta High Court · (1899) 06 CAL CK 0008

Read judgment
High Courts19 Jun 1899

Stevenson Vs Stevenson

Calcutta High Court · (1899) ILR (Cal) 764

Read judgment
High Courts19 Jun 1899

Amrita Lal Ghose Vs Shrish Chunder Chowdhry and Others

Calcutta High Court · (1899) ILR (Cal) 944

Companies Act, 1882 — Section 58
Read judgment
High Courts16 Jun 1899

E. Christien Vs P.J. Delanney

Calcutta High Court · (1899) ILR (Cal) 931

Civil Procedure Code, 1908 (CPC) — Section 13Evidence Act, 1872 — Section 38
Read judgment
High Courts16 Jun 1899

Sailajananda Dutta Jha Vs Umeshananda Dutta Jha, Plaintiff, and Bhabapritananda Jha, minor, By His Next Friend and Guardian Patrani Debi, Intervenor

Calcutta High Court · (1899) 06 CAL CK 0003

Read judgment
High Courts14 Jun 1899

Nando Lal Basak Vs N.N. Mitter

Calcutta High Court · (1899) ILR (Cal) 852

Criminal Procedure Code, 1898 (CrPC) — Section 197, 439
Read judgment
High Courts14 Jun 1899

Nistarini Dassi Vs Nundo Lall Bose and Another

Calcutta High Court · (1899) ILR (Cal) 891

Civil Procedure Code, 1908 (CPC) — Section 44
Read judgment
High Courts13 Jun 1899

Deno Nath Batabyal Vs Nuffer Chunder Nundy and Others

Calcutta High Court · (1899) ILR (Cal) 778

Presidency Small Cause Courts Act, 1882 — Section 26, 28, 61, 62
Read judgment
High Courts13 Jun 1899

Budh Nath Mahato Vs The Empress, on the prosecution of Ekram Hossein

Calcutta High Court · (1899) 06 CAL CK 0023

Read judgment
High Courts13 Jun 1899

Sheo Nath Saran Vs Sukh Lal Singh and Others

Calcutta High Court · (1900) ILR (Cal) 229

Oaths Act, 1873 — Section 9
Read judgment
High Courts12 Jun 1899

The Empress Vs Haridas Mukherjee

Calcutta High Court · (1899) 06 CAL CK 0012

Read judgment
High Courts12 Jun 1899

Shama Sundary Dassee Vs Rash Behary Dhur

Calcutta High Court · (1899) 06 CAL CK 0002

Read judgment
High Courts09 Jun 1899

Nistarini Dassee Vs Nundo Lall Bose

Calcutta High Court · (1899) ILR (Cal) 591

Read judgment
High Courts09 Jun 1899

Sreenath Barai and Others Vs Empress, On The Prosecution of Dhonojoy, Alias Dhonsi Barai

Calcutta High Court · (1899) 06 CAL CK 0025

Read judgment
High Courts09 Jun 1899

Haridas Acharjia Chowdhry and Others Vs Baroda Kishore Acharjia Chowdhry and Others

Calcutta High Court · (1900) ILR (Cal) 38

Read judgment
High Courts07 Jun 1899

Queen-Empress Vs Lala Ojha

Calcutta High Court · (1899) 06 CAL CK 0034

Read judgment
High Courts07 Jun 1899

Kuloda Prosad Chatterjee and Others Vs Jageshar Koer

Calcutta High Court · (1900) ILR (Cal) 194

Transfer of Property Act, 1882 — Section 39
Read judgment
Previous1…2,9652,9662,9672,9682,969…3,203Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions