High Courts17 Jul 1899
Moul Singh and Others Vs Mahabir Singh
Calcutta High Court · (1899) 07 CAL CK 0008
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,966 of 3,203
High Courts17 Jul 1899
Rakhal Raja Vs Khirode Pershad Dutt
Calcutta High Court · (1900) ILR (Cal) 175
Criminal Procedure Code, 1898 (CrPC) — Section 423
High Courts14 Jul 1899
Parmeshwar Singh Vs Empress, On The Prosecution of W. A. Cox
Calcutta High Court · (1899) 07 CAL CK 0019
High Courts12 Jul 1899
Gopeswar Mullick and Others Vs Biraj Mohini Dassi
Calcutta High Court · (1900) ILR (Cal) 202
High Courts12 Jul 1899
Madhusudan Das and Another Vs Gobinda Pria Chowdhurani
Calcutta High Court · (1900) ILR (Cal) 34
High Courts08 Jul 1899
Monmohini Debi and Another and Sarnamoyi Debi and Hemanta Kumari Debi Vs R. Watson and Co.
Calcutta High Court · (1900) ILR (Cal) 336
High Courts08 Jul 1899
Ram Parshad Vs The Deputy Commissioner of Bara Banki
Calcutta High Court · (1900) ILR (Cal) 118
Evidence Act, 1872 — Section 34
High Courts07 Jul 1899
Dwarka Dass Agurwallah Vs Girish Chunder Roy
Calcutta High Court · (1899) ILR (Cal) 766
High Courts05 Jul 1899
Fink Vs Maharaj Bahadoor Sing and Others
Calcutta High Court · (1899) ILR (Cal) 772
High Courts03 Jul 1899
Mahomed Yusuf Vs Abdur Rahim Bepari and Others
Calcutta High Court · (1899) ILR (Cal) 839
Succession Certificate Act, 1889 — Section 4
High Courts03 Jul 1899
Ghassee Jemadar Vs Nassiruddin Mistry
Calcutta High Court · (1899) ILR (Cal) 769
High Courts01 Jul 1899
Sm. Rajaranee Dassee Vs Debendra Nath Shaw and Another
Calcutta High Court · (1899) 07 CAL CK 0022
High Courts30 Jun 1899
Dukhada Sundari Dasi Vs Srimonto Joardar and Others
Calcutta High Court · (1899) ILR (Cal) 950
High Courts30 Jun 1899
Krishna Chandra Nath Vs Sadagar Sircar and Another
Calcutta High Court · (1899) ILR (Cal) 937
High Courts30 Jun 1899
Ram Narain Tewari and Others Vs Shew Bhunjan Roy and Others
Calcutta High Court · (1900) ILR (Cal) 197
High Courts30 Jun 1899Dismissed
Rojoni Kant Bagchi, Auction-purchaser Vs Hossain Uddin Ahmed, Judgment-Debtor, Who Appeared, and Sarat Sassi Dassi, Decree-Holder
Calcutta High Court · (1899) 06 CAL CK 0009
High Courts30 Jun 1899Allowed
Sadagar Sirkar and Anr Vs Krishna Chandra Nath
Calcutta High Court · (1899) 06 CAL CK 0005