High Courts24 Aug 1899
Simbhoo Ram Lall and Others Vs Kari Hazari
Calcutta High Court · (1899) 08 CAL CK 0025
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,964 of 3,203
High Courts23 Aug 1899
Averam Das Mochi Vs Abdul Rahim
Calcutta High Court · (1900) ILR (Cal) 131
Criminal Procedure Code, 1898 (CrPC) — Section 2(3), 370
High Courts22 Aug 1899
Sri Mohan Thakur, Vs Narsing Mohan Thakur and Others
Calcutta High Court · (1900) ILR (Cal) 259
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts22 Aug 1899
Amrita Lal Mukerjee and Others Vs Bejoy Chand Mahatab by his next friend Raja Bun Behari Kapur
Calcutta High Court · (1900) ILR (Cal) 308
Bengal Patni Taluks Regulation, 1819 — Section 8
High Courts21 Aug 1899
Surya Bibi and Another Vs Monindra Nath Roy and Another
Calcutta High Court · (1899) 08 CAL CK 0027
High Courts18 Aug 1899
Shama Sundram Iyer Vs Abdul Latif and Others
Calcutta High Court · (1900) ILR (Cal) 61
High Courts15 Aug 1899
Majed Hossein Vs Raghubur Chowdhry and Another
Calcutta High Court · (1900) ILR (Cal) 187
High Courts15 Aug 1899
Harendra Lal Roy Chowdhry Vs Sham Lal Sen
Calcutta High Court · (1900) ILR (Cal) 210
High Courts15 Aug 1899Allowed
Sibo Sundari Debi Vs Hemangini Debi
Calcutta High Court · (1899) 08 CAL CK 0002
High Courts10 Aug 1899
Gertrude Stevenson Vs G.C. Stevenson
Calcutta High Court · (1899) 08 CAL CK 0003
High Courts08 Aug 1899
Bachu Koer Vs Golab Chand
Calcutta High Court · (1900) ILR (Cal) 272
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 13(2)Transfer of Property Act, 1882 — Section 88
High Courts07 Aug 1899
Mankura Pasi and Others Vs Queen-Empress
Calcutta High Court · (1900) ILR (Cal) 139
Evidence Act, 1872 — Section 14, 54Penal Code, 1860 (IPC) — Section 401
High Courts07 Aug 1899
Ashutosh Chuckerbutti and Others Vs Basanta Kumari Debya and Others
Calcutta High Court · (1900) ILR (Cal) 67
High Courts07 Aug 1899
Dwarka Bunia and Others Vs The Empress
Calcutta High Court · (1899) 08 CAL CK 0001
High Courts04 Aug 1899
Loke Nath Pal and Others Vs Khairunnessa Bibi and Others
Calcutta High Court · (1900) ILR (Cal) 276
High Courts04 Aug 1899
Har Shankar Prasad Singh and Another Vs Show Gobind Shaw and Others
Calcutta High Court · (1899) ILR (Cal) 966
High Courts03 Aug 1899
Sarah Gabriel Vs R.D. Solomon and Others
Calcutta High Court · (1899) 08 CAL CK 0015
High Courts03 Aug 1899Dismissed
Sheikh Jarip Vs Ram Kumar De and another
Calcutta High Court · (1899) 08 CAL CK 0014
High Courts02 Aug 1899
In Re: Sarat Kumar Sen
Calcutta High Court · (1899) ILR (Cal) 973
Provincial Insolvency Act, 1920 — Section 51
High Courts02 Aug 1899
Kartick Nath Pandey and Another Vs Juggernath Ram Marwari and Others
Calcutta High Court · (1900) ILR (Cal) 285
Limitation Act, 1963 — Article 179