COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,962 of 3,203
Raj Narain Mitter Receiver to the Paikpara Estate Vs Ekadasi Bag
Calcutta High Court · (1900) ILR (Cal) 793
Suja Uddin Vs Reazuddin and Another
Calcutta High Court · (1900) ILR (Cal) 414
Abdul Rahman and others Vs Mahomed Azim, Decree-holder
Calcutta High Court · (1899) 12 CAL CK 0016
Jawad Ali and Another Vs Hurnandun Singh and Others
Calcutta High Court · (1900) ILR (Cal) 468
Bhoopendra Narain Dutt and Others Vs Romon Krishna Dutt
Calcutta High Court · (1900) ILR (Cal) 417
Asmatulla and Others Vs The Empress
Calcutta High Court · (1899) 11 CAL CK 0019
Ramdoyal Serowgie Vs Ram Deo and Another
Calcutta High Court · (1900) ILR (Cal) 269
Panchu Singh alias Punchanan Singh Vs Umor Mahomed Sheikh
Calcutta High Court · (1899) 11 CAL CK 0011
Queen-Empress Vs Somir Bowra alias Somir Baba
Calcutta High Court · (1900) ILR (Cal) 368
Srinibash Adak and others Vs Nogendra Nath Das Kolay and Badan Moni Dassi and another
Calcutta High Court · (1899) 11 CAL CK 0017
Hridoy Mondal or Bangal and Others Vs Jagananda Das
Calcutta High Court · (1899) 11 CAL CK 0010
Balaram Mondul Vs Kartick Chandra Roy Chaudhuri
Calcutta High Court · (1899) 11 CAL CK 0004
Ratto Singh and Another Vs Kari Singh
Calcutta High Court · (1899) 11 CAL CK 0001
Durga Tewari and Others Vs Rahman Buksh
Calcutta High Court · (1899) 11 CAL CK 0016
Baikantha Nath Dutt Vs Gunga Prosad Patnayak and others
Calcutta High Court · (1899) 11 CAL CK 0006
Deno Nath Santh Vs Nibaran Chandra Chuckerbutty and Others
Calcutta High Court · (1900) ILR (Cal) 422
Brahmomoyi Dasi Vs Andi Si
Calcutta High Court · (1900) ILR (Cal) 376