High Courts24 Nov 1899
Pran Nath Mitter Vs Haro Mohun Roy Churamoni and Others
Calcutta High Court · (1900) ILR (Cal) 364
Bengal Tenancy Act, 1885 — Section 102(h)
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,963 of 3,203
High Courts24 Nov 1899
Gahar Khalipa Bipari and Another Vs Kasi Muddi Jamadar
Calcutta High Court · (1900) ILR (Cal) 415
High Courts24 Nov 1899Dismissed
Goluk Chunder Das and others Vs Ram Sunker Sutt
Calcutta High Court · (1899) 11 CAL CK 0008
High Courts24 Nov 1899
Hara Mohan Rai Churamoni and others Vs Pran Nath Mitter
Calcutta High Court · (1899) 11 CAL CK 0003
High Courts23 Nov 1899
Monomohini Chowdhurani and Another Vs Nara Narayan Roy Chaudhri and Another
Calcutta High Court · (1899) 11 CAL CK 0009
High Courts22 Nov 1899
Kedar Chandra Roy and Another Vs Girish Chandra Chowdhry and Others
Calcutta High Court · (1900) ILR (Cal) 473
Bengal Tenancy Act, 1885 — Section 22
High Courts22 Nov 1899Dismissed
Girish Chandra Chaudhuri and Others Vs Kedar Chandra Roy, and Another
Calcutta High Court · (1899) 11 CAL CK 0018
High Courts20 Nov 1899
Abdul Hossein and Others Vs Kasi Sahu by his Mother Debi Sahuni
Calcutta High Court · (1900) ILR (Cal) 362
High Courts06 Nov 1899
Woolfun Bibi Vs Jesarat Sheikh and Another
Calcutta High Court · (1900) ILR (Cal) 262
High Courts01 Nov 1899
Mohan Theta and Others Vs Rai Chand Basui
Calcutta High Court · (1899) 11 CAL CK 0002
High Courts03 Oct 1899
Ishan Chandra Kalla and Another Vs Dina Nath Badhak
Calcutta High Court · (1900) ILR (Cal) 174
Criminal Procedure Code, 1898 (CrPC) — Section 522Penal Code, 1860 (IPC) — Section 350
High Courts07 Sept 1899
Rajnarain Bhadury and Others Vs Ashutosh Chuckerbutty
Calcutta High Court · (1900) ILR (Cal) 44
Succession Act, 1925 — Section 92
High Courts07 Sept 1899
Kiran Chandra Roy and Others Vs Preonath Mitter and Others
Calcutta High Court · (1900) ILR (Cal) 290
Evidence Act, 1872 — Section 35
High Courts06 Sept 1899
Harnabh Pershad alias Rajajee Vs Mandil Dass
Calcutta High Court · (1900) ILR (Cal) 379
High Courts06 Sept 1899
Queen-Empress Vs Natu and Another
Calcutta High Court · (1900) ILR (Cal) 137
Criminal Procedure Code, 1898 (CrPC) — Section 337(2), 339(3)
High Courts05 Sept 1899
Queen-Empress Vs Deodhar Singh and Another
Calcutta High Court · (1900) ILR (Cal) 144
Criminal Procedure Code, 1898 (CrPC) — Section 307, 4(1)(n)Penal Code, 1860 (IPC) — Section 218
High Courts01 Sept 1899
Brojo Kanto Das and others Vs Tufaun Das and others
Calcutta High Court · (1899) 09 CAL CK 0003
High Courts31 Aug 1899Dismissed
Durga Churn Mukhopadhya Vs Chandra Nath Gupta Chowdry and Others
Calcutta High Court · (1899) 08 CAL CK 0016
High Courts29 Aug 1899
Satis Chandra Das Bose Vs Queen-Empress
Calcutta High Court · (1900) ILR (Cal) 172
Penal Code, 1860 (IPC) — Section 211
High Courts29 Aug 1899
Kamala Kant Sen Vs Abul Barkat alias Habibulla and Others
Calcutta High Court · (1900) ILR (Cal) 180
Limitation Act, 1963 — Article 120, 62, 97Transfer of Property Act, 1882 — Section 73