High Courts02 Aug 1899
Mohabir Das through his guardian and next friend Sarju Das Vs Sia Ram Das
Calcutta High Court · (1900) ILR (Cal) 279
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,965 of 3,203
High Courts02 Aug 1899
Gerindra Kumar Das Gupta and Others Vs Rajeswari Roy
Calcutta High Court · (1899) 08 CAL CK 0005
Probate and Administration Act, 1881 — Section 86Succession Act, 1865 — Section 263
High Courts01 Aug 1899
Mahomed Rojabi Vs Umrao Bibi and Another
Calcutta High Court · (1900) ILR (Cal) 205
Bengal Tenancy Act, 1885 — Section 5(1)Limitation Act, 1963 — Article 116Transfer of Property Act, 1882 — Section 117
High Courts26 Jul 1899
Nilmadhab Sing Das and Others Vs Fatteh Chand Sahu
Calcutta High Court · (1899) 07 CAL CK 0024
High Courts26 Jul 1899
Queen-Empress Vs Makimuddin
Calcutta High Court · (1900) ILR (Cal) 133
Reformatory Schools Act, 1897 — Section 16, 31, 8
High Courts26 Jul 1899
In re: The matter of Purna Chunder Pal Mukhtar
Calcutta High Court · (1900) ILR (Cal) 1023
Legal Practitioners Act, 1879 — Section 13(f)
High Courts26 Jul 1899
Ram Nath Bhattacharjee Vs Uma Charan Sircar and Others
Calcutta High Court · (1899) 07 CAL CK 0005
High Courts26 Jul 1899
Ram Narain and Another Vs Dwarka Nath Khettry
Calcutta High Court · (1900) ILR (Cal) 264
High Courts25 Jul 1899
Ranjit Singh Vs Ram Chandra Mukerjee and Others
Calcutta High Court · (1900) ILR (Cal) 242
Bengal Court of Wards Act, 1879 — Section 55Civil Procedure Code, 1908 (CPC) — Section 44
High Courts24 Jul 1899
Mauladan Vs Rughunandan Pershad Singh
Calcutta High Court · (1899) 07 CAL CK 0025
Transfer of Property Act, 1882 — Section 54
High Courts24 Jul 1899Dismissed
Mussamut Dhapi and others Vs Barham Deo Pershad and Ram Semaran Pershad
Calcutta High Court · (1899) 07 CAL CK 0023
High Courts24 Jul 1899
Kashi Nath Chatterjee Vs Amarendra Nath Chatterjee and Another by their mother and guardian Dakshabala Debi
Calcutta High Court · (1899) 07 CAL CK 0016
Succession Act, 1925 — Section 50
High Courts24 Jul 1899
Salimun Vs Abdul Karim
Calcutta High Court · (1900) ILR (Cal) 190
Evidence Act, 1872 — Section 68, 69, 70, 71Transfer of Property Act, 1882 — Section 59
High Courts24 Jul 1899
Mithoo Singh and Seven Others Vs Gopal Lal
Calcutta High Court · (1899) 07 CAL CK 0004
High Courts24 Jul 1899
Sreemutty Nistariney Dassee Vs Rai Nundo Lall Bose and Others
Calcutta High Court · (1899) 07 CAL CK 0001
High Courts22 Jul 1899
Balbhaddar Singh Vs Sheo Narain Singh
Calcutta High Court · (1900) ILR (Cal) 344
High Courts19 Jul 1899Allowed
Debi Pershad Vs Mussamut Aklio Koer, and Others
Calcutta High Court · (1899) 07 CAL CK 0002
High Courts18 Jul 1899
Sanoman Singh and Another Vs Ram Autar Singh and Another
Calcutta High Court · (1900) ILR (Cal) 167
Bengal Tenancy Act, 1885 — Section 107, 108
High Courts18 Jul 1899
Rajib Panda Vs Lakhan Sendh Mahapatra and Others
Calcutta High Court · (1900) ILR (Cal) 11
Evidence Act, 1872 — Section 40, 44