High Courts08 Feb 1900
In re: The goods of Amrita Lal Mullick, deceased
Calcutta High Court · (1900) ILR (Cal) 350
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,960 of 3,203
High Courts08 Feb 1900
Hari Telang and Others Vs Queen-Empress
Calcutta High Court · (1900) ILR (Cal) 781
Criminal Procedure Code, 1898 (CrPC) — Section 537
High Courts07 Feb 1900
Har Kishore Dass and Others Vs Jugul Chunder Kabyarathna Bhuttacharjee
Calcutta High Court · (1900) ILR (Cal) 658
Criminal Procedure Code, 1898 (CrPC) — Section 203, 204, 426
High Courts07 Feb 1900
Zamunia Vs Ram Tahal and Another
Calcutta High Court · (1900) ILR (Cal) 370
Criminal Procedure Code, 1898 (CrPC) — Section 254, 256
High Courts01 Feb 1900
Nakhi Lal Jha Vs Queen-Empress
Calcutta High Court · (1900) ILR (Cal) 656
Criminal Procedure Code, 1898 (CrPC) — Section 123, 340
High Courts01 Feb 1900
Khedu Mahto Vs Budhun Mahto
Calcutta High Court · (1900) ILR (Cal) 508
Civil Procedure Code, 1908 (CPC) — Section 4
High Courts31 Jan 1900
Amar Chundra Banerjee Vs Guru Prosunno Mukerjee
Calcutta High Court · (1900) ILR (Cal) 488
Civil Procedure Code, 1877 — Section 232
High Courts31 Jan 1900
Aiunddi Sheikh and Others Vs Queen-Empress
Calcutta High Court · (1900) ILR (Cal) 450
Forest Act, 1927 — Section 54
High Courts30 Jan 1900
Jatu Sing and Others Vs Mahabir Singh
Calcutta High Court · (1900) ILR (Cal) 660
Penal Code, 1860 (IPC) — Section 147
High Courts26 Jan 1900
Queen-Empress Vs Basant Lall and Others
Calcutta High Court · (1900) ILR (Cal) 320
Criminal Procedure Code, 1898 (CrPC) — Section 80
High Courts25 Jan 1900
Rajnarain Bhaduri and Another Vs S.M. Katyayani Dabee
Calcutta High Court · (1900) ILR (Cal) 649
High Courts25 Jan 1900
Iman Mondal Vs Queen-Empress
Calcutta High Court · (1900) ILR (Cal) 662
Criminal Procedure Code, 1898 (CrPC) — Section 110, 437
High Courts22 Jan 1900
The Government of Bengal Vs Senayat Ali and Another
Calcutta High Court · (1900) ILR (Cal) 317
High Courts22 Jan 1900
W.E. Howatson Vs W.E. Durrant
Calcutta High Court · (1900) ILR (Cal) 351
Provincial Insolvency Act, 1920 — Section 4, 49
High Courts19 Jan 1900
Ismail Khan Mahomed Vs Jaigun Bibi
Calcutta High Court · (1900) ILR (Cal) 570
Transfer of Property Act, 1882 — Section 108(h), 51
High Courts15 Jan 1900
Shyama Charan Mitter Vs Debendra Nath Mukerjee
Calcutta High Court · (1900) ILR (Cal) 484
Bengal Tenancy Act, 1885 — Section 153
High Courts15 Jan 1900
Pandita alias Rahmatulla Pramanik Vs Rahimulla Akundo
Calcutta High Court · (1900) ILR (Cal) 501
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 379
High Courts11 Jan 1900
Hari Charan Singh Vs Queen-Empress
Calcutta High Court · (1900) ILR (Cal) 455
Criminal Procedure Code, 1898 (CrPC) — Section 190(c)
High Courts11 Jan 1900
Kalai and Others Vs Kalu Chowkidar
Calcutta High Court · (1900) ILR (Cal) 366
Criminal Procedure Code, 1898 (CrPC) — Section 59Penal Code, 1860 (IPC) — Section 255
High Courts11 Jan 1900
Benode Lall Roy and Others Vs Bussunto Kumari Debi
Calcutta High Court · (1900) ILR (Cal) 355