High Courts27 Mar 1900
Gobinda Pershad Panday and Another Vs G. L. Garth
Calcutta High Court · (1901) ILR (Cal) 63
Criminal Procedure Code, 1898 (CrPC) — Section 232, 423(b)Penal Code, 1860 (IPC) — Section 471, 499
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,959 of 3,203
High Courts24 Mar 1900
Grish Chunder Lahiri Vs Shoshi Shikhareswar Roy
Calcutta High Court · (1900) ILR (Cal) 951
High Courts24 Mar 1900
Radhamoni Debi Vs The Collector of Khulna and Others
Calcutta High Court · (1900) ILR (Cal) 943
High Courts24 Mar 1900
Fatimatulnissa Begum and Others Vs Sundar Das and Others
Calcutta High Court · (1900) ILR (Cal) 1004
Limitation Act, 1963 — Section 1(16)
High Courts23 Mar 1900
Ahmed Hossein Vs The Queen-Empress
Calcutta High Court · (1900) ILR (Cal) 692
Arms Act, 1959 — Section 19, 20, 25Criminal Procedure Code, 1898 (CrPC) — Section 165
High Courts23 Mar 1900
Mokhoda Dassee Vs Nundo Lall Haldar and Others
Calcutta High Court · (1900) ILR (Cal) 555
High Courts21 Mar 1900
Set Umedmal and Another Vs Srinath Ray and Another
Calcutta High Court · (1900) ILR (Cal) 810
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts20 Mar 1900
Amrita Lal Mitter Vs Manick Lal Mullick and Others
Calcutta High Court · (1900) ILR (Cal) 551
High Courts07 Mar 1900
Dino Nath Ghosh Vs Nobin Chunder Ghosh
Calcutta High Court · (1900) 03 CAL CK 0002
High Courts06 Mar 1900
Abhi Misser and Others Vs Lachmi Narain
Calcutta High Court · (1900) ILR (Cal) 566
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 149, 325
High Courts02 Mar 1900
Ram Krishna Biswas Vs Mohendra Nath Mozumdar
Calcutta High Court · (1900) ILR (Cal) 565
High Courts02 Mar 1900
Ganga Das Seal Vs Yakub Ali Dobashi and Another
Calcutta High Court · (1900) ILR (Cal) 670
High Courts02 Mar 1900
Durga Charan Jemadar and Others Vs Queen-Empress
Calcutta High Court · (1900) ILR (Cal) 457
Penal Code, 1860 (IPC) — Section 143, 225B, 341, 353
High Courts27 Feb 1900
Ramasory Lall Vs Queen-Empress
Calcutta High Court · (1900) ILR (Cal) 452
Criminal Procedure Code, 1898 (CrPC) — Section 195, 487Penal Code, 1860 (IPC) — Section 182
High Courts23 Feb 1900
Queen-Empress Vs Debendra Krishna Mitter
Calcutta High Court · (1900) ILR (Cal) 587
Stamp Act, 1899 — Section 13(3)
High Courts21 Feb 1900
Anookool Chunder Nundy Vs Queen-Empress
Calcutta High Court · (1900) ILR (Cal) 777
Penal Code, 1860 (IPC) — Section 485, 486
High Courts20 Feb 1900
Queen-Empress Vs Isahak and Another
Calcutta High Court · (1900) ILR (Cal) 372
Criminal Procedure Code, 1861 — Section 422Criminal Procedure Code, 1898 (CrPC) — Section 428
High Courts15 Feb 1900
Raja Ransgit Singha Vs Bhagabutty Charan Roy and Others
Calcutta High Court · (1900) 02 CAL CK 0012
High Courts15 Feb 1900
Natabar Ghose Vs Provash Chandra Chatterjee
Calcutta High Court · (1900) ILR (Cal) 461
Criminal Procedure Code, 1898 (CrPC) — Section 370
High Courts09 Feb 1900
Khan Baputi Dewan and Others Vs Bispati Pundit
Calcutta High Court · (1900) ILR (Cal) 655