High Courts15 Jun 1900
Durga Das Rakhit and Another Vs Umesh Chandra Sen
Calcutta High Court · (1900) ILR (Cal) 985
Land Acquisition Act, 1894 — Section 10, 9Penal Code, 1860 (IPC) — Section 177
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,957 of 3,203
High Courts13 Jun 1900Dismissed
Abid Hossein Mandul and Another Vs Dowcurry Pal and Others Sheikh Abid Hossein Mandul and Another Vs Kangali Majhi and Others
Calcutta High Court · (1900) 06 CAL CK 0005
High Courts09 Jun 1900
Nemai Chattoraj Vs Queen-Empress
Calcutta High Court · (1900) ILR (Cal) 1041
Penal Code, 1860 (IPC) — Section 360, 361, 363
High Courts06 Jun 1900
Ketaboi and Others Vs Queen-Empress
Calcutta High Court · (1900) ILR (Cal) 993
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts06 Jun 1900
Kameshwar Pershad Vs The Chairman of the Bhabua Municipality
Calcutta High Court · (1900) ILR (Cal) 849
Bengal Municipal Act, 1884 — Section 85(a)
High Courts06 Jun 1900
Bhagirathi Naik Vs Gangadhar Mahanty
Calcutta High Court · (1900) ILR (Cal) 992
Cattle Trespass Act, 1871 — Section 22
High Courts05 Jun 1900
Subadini Vs Durga Charan Law and Others
Calcutta High Court · (1901) ILR (Cal) 118
Transfer of Property Act, 1882 — Section 106
High Courts05 Jun 1900
Sheo Bhajan Singh and Others Vs S.A. Mosawi
Calcutta High Court · (1900) ILR (Cal) 983
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 143
High Courts05 Jun 1900
Mohesh Sowar and Others Vs Narain Bag
Calcutta High Court · (1900) ILR (Cal) 981
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts01 Jun 1900
Nath Singh and Others Vs Damri Singh
Calcutta High Court · (1901) ILR (Cal) 90
Bengal Tenancy Act, 1885 — Section 29
High Courts01 Jun 1900
Dinonath Ghose and Another Vs Shama Bibi
Calcutta High Court · (1901) ILR (Cal) 23
High Courts30 May 1900
Mohabut Singh and Another Vs Umahil Fatima and Others
Calcutta High Court · (1901) ILR (Cal) 66
Bengal Tenancy Act, 1885 — Section 167, 3(16)
High Courts28 May 1900
Ishan Chandra Dey Vs Gonesh Chandra Parsi and Others
Calcutta High Court · (1901) ILR (Cal) 139
Registration Act, 1877 — Section 50
High Courts25 May 1900
Woomesh Chandra Maitra Vs Barada Das Maitra and Others
Calcutta High Court · (1901) ILR (Cal) 17
Bengal Tenancy Act, 1885 — Section 74Civil Procedure Code, 1908 (CPC) — Section 13
High Courts25 May 1900
Mohiuddin Ahmad Vs The Secretary of State for India in Council
Calcutta High Court · (1900) ILR (Cal) 674
Income Tax Act, 1886 — Section 3, 4, 5
High Courts25 May 1900
Srish Chunder Bose Vs Nachim Kazi and Others
Calcutta High Court · (1900) ILR (Cal) 827
Bengal Tenancy Act, 1885 — Section 5(3)
High Courts23 May 1900
Lala Kuldip Narain and Others Vs Lala Makhan Lal
Calcutta High Court · (1900) ILR (Cal) 774
Bengal Tenancy Act, 1885 — Section 189
High Courts19 May 1900
Raj Narain Das Vs Shamananda Das Chowdhry and Others
Calcutta High Court · (1906) ILR (Cal) 1362
High Courts15 May 1900
In Re: Abdur Rahman and Keramat
Calcutta High Court · (1900) ILR (Cal) 839
Criminal Procedure Code, 1898 (CrPC) — Section 234, 537