High Courts16 Jul 1900
Uma Charan Das Vs Muktakeshi Dasi
Calcutta High Court · (1901) ILR (Cal) 149
Probate and Administration Act, 1881 — Section 51, 86, 90
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,956 of 3,203
High Courts16 Jul 1900
Dina Nath Talukdar Vs Jogendra Narain Majumdar
Calcutta High Court · (1900) 07 CAL CK 0008
High Courts09 Jul 1900
Nazamuddin Vs Queen-Empress
Calcutta High Court · (1901) ILR (Cal) 344
Penal Code, 1860 (IPC) — Section 21(9)
High Courts06 Jul 1900
Raman Singh and Others Vs Queen-Empress
Calcutta High Court · (1901) ILR (Cal) 411
Penal Code, 1860 (IPC) — Section 147Police Act, 1861 — Section 17
High Courts05 Jul 1900
Hara Kumary Chowdhurani and Others Vs R. Savi
Calcutta High Court · (1901) ILR (Cal) 314
Penal Code, 1860 (IPC) — Section 422
High Courts04 Jul 1900
Shama Prosunno Bose Mozumdar and Another Vs Brakoda Sundari Dasi
Calcutta High Court · (1901) ILR (Cal) 146
High Courts03 Jul 1900
Babaluddin Mahomed and Others Vs Dwarka Nath Singha
Calcutta High Court · (1901) ILR (Cal) 166
Bengal Tenancy Act, 1885 — Section 48(a)
High Courts03 Jul 1900
Prasanna Kumari Chowdhurani and Others Vs Hridoy Krishna Das and Others
Calcutta High Court · (1901) ILR (Cal) 142
High Courts03 Jul 1900
Hari Mahanti and Others Vs Patit Shahu
Calcutta High Court · (1900) ILR (Cal) 789
High Courts02 Jul 1900
Kali Prosad Mahisal and Another Vs Queen-Empress
Calcutta High Court · (1901) ILR (Cal) 7
Criminal Procedure Code, 1898 (CrPC) — Section 537Penal Code, 1860 (IPC) — Section 407, 411
High Courts29 Jun 1900
Phul Chand Lal and Others Vs Kishmish Koer
Calcutta High Court · 6 Ind. Cas. 630
High Courts29 Jun 1900
Lalon Bibi and Parbati Bai and Others Vs Dhan Bibi and Another
Calcutta High Court · (1900) ILR (Cal) 801
High Courts28 Jun 1900
Kumudini Kanta Guha and Another Vs The Queen-Empress
Calcutta High Court · (1901) ILR (Cal) 104
Penal Code, 1860 (IPC) — Section 414
High Courts28 Jun 1900
Lal Narain Singh and Another Vs Mahomed Rafiuddin
Calcutta High Court · (1901) ILR (Cal) 81
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts26 Jun 1900
Dino Nath Sanyal Vs Umakanta Roy
Calcutta High Court · (1901) ILR (Cal) 4
Civil Procedure Code, 1882 — Section 244(c), 311, 312, 588
High Courts25 Jun 1900
Surjyamoni Dasi by Her Next Friend and Guardian Jatan Bewa and Others Vs Kalikanta Das
Calcutta High Court · (1901) ILR (Cal) 37
Limitation Act, 1963 — Article 120, 35, 23
High Courts21 Jun 1900
Bidhu Chandalini Vs Mati Sheikh Mondal
Calcutta High Court · (1901) ILR (Cal) 102
Criminal Procedure Code, 1898 (CrPC) — Section 369, 437
High Courts19 Jun 1900
Deo Narain Chowdhury and Others Vs C.R.H. Webb and Another
Calcutta High Court · (1901) ILR (Cal) 86
Bengal Tenancy Act, 1885 — Article 3, 184Criminal Procedure Code, 1898 (CrPC) — Section 146Limitation Act, 1908 — Article 47
High Courts15 Jun 1900
Mastulla Mandal Vs Jan Mamud Sha
Calcutta High Court · (1901) ILR (Cal) 12
Bengal Tenancy Act, 1885 — Section 165, 167Transfer of Property Act, 1882 — Section 101, 90