High Courts21 Aug 1900
Peary Mohun Mookerjee Vs Badul Chandra Bagdi and Others
Calcutta High Court · (1901) ILR (Cal) 205
Bengal Tenancy Act, 1885 — Section 167
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,955 of 3,203
High Courts20 Aug 1900
Sunder Dasadh Vs Sital Mahto and Others
Calcutta High Court · (1901) ILR (Cal) 217
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 206
High Courts17 Aug 1900
Parsi Hajra Vs Bandhi Dhanuk and Others
Calcutta High Court · (1901) ILR (Cal) 251
Criminal Procedure Code, 1898 (CrPC) — Section 250Penal Code, 1860 (IPC) — Section 211
High Courts13 Aug 1900
Isab Mandal Vs Queen-Empress
Calcutta High Court · (1901) ILR (Cal) 348
Criminal Procedure Code, 1898 (CrPC) — Section 162
High Courts09 Aug 1900
Narain Chandra Boral Vs The Secretary of State for India in Council
Calcutta High Court · (1901) ILR (Cal) 152
Land Acquisition Act, 1894 — Section 23, 23(4)
High Courts09 Aug 1900
Sourindra Mohun Tagore Vs Siromoni Debi and Others
Calcutta High Court · (1901) ILR (Cal) 171
Chota Nagpur Encumbered Estates Act, 1876 — Section 16
High Courts08 Aug 1900
Nritya Gopal Hazra Vs Golam Rasool and Others
Calcutta High Court · (1901) ILR (Cal) 180
Bengal Tenancy Act, 1885 — Section 167
High Courts08 Aug 1900
Nalinakshya Ghosal Vs Mafakshar Hossain and Others
Calcutta High Court · (1901) ILR (Cal) 177
Civil Procedure Code, 1882 — Section 206, 588, 622, 624
High Courts06 Aug 1900
Madan Mohun Saha and Others Vs Rajab Ali and Others
Calcutta High Court · (1901) ILR (Cal) 223
High Courts06 Aug 1900
Sarat Chunder Singh Vs Nitye Sunder Singh
Calcutta High Court · (1900) ILR (Cal) 1013
High Courts03 Aug 1900
Nizamuddin Vs Mamtazuddin and Another
Calcutta High Court · (1901) ILR (Cal) 135
High Courts02 Aug 1900
A.T. Ricketts, Manager of Pachete Encumbered Estate Vs Rameswar Malia and Another
Calcutta High Court · (1901) ILR (Cal) 109
Road Cess Act, 1871 — Section 35, 36, 41
High Courts02 Aug 1900
Monmohini Dasi Vs Lakhinarain Chandra and Others
Calcutta High Court · (1901) ILR (Cal) 116
Bengal Tenancy Act, 1885 — Section 153
High Courts02 Aug 1900
Jillar Rahman alias Rajamia Vs Bijoy Chand Mahtap, Rajah of Burdwan by his next Friend and Manager, Banbehari Kapur
Calcutta High Court · (1901) ILR (Cal) 293
High Courts31 Jul 1900
Harro Kumari Chowdhrani and Others Vs Purna Chandra Sarbogya and Others
Calcutta High Court · (1901) ILR (Cal) 188
High Courts31 Jul 1900
Percival Vs Collector of Chittagong
Calcutta High Court · (1900) 07 CAL CK 0007
High Courts31 Jul 1900
Sukumari Bewa By Her Father and Guardian Chema Malia Vs Ananta Malia and Another
Calcutta High Court · (1901) ILR (Cal) 168
High Courts30 Jul 1900
Ram Saran Garain Vs Tek Chand Garain and Others
Calcutta High Court · (1901) ILR (Cal) 194
High Courts17 Jul 1900
Kunja Behary Singh Vs Surendra Kumar Basu
Calcutta High Court · (1900) ILR (Cal) 814
Civil Procedure Code, 1908 (CPC) — Section 54Court Fees Act, 1870 — Section 28