High Courts12 Dec 1900
Ram Lochan Sircar Vs The Queen-Empress
Calcutta High Court · (1900) 12 CAL CK 0001
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,954 of 3,203
High Courts10 Dec 1900
Youd Vs Youd and Others
Calcutta High Court · (1901) ILR (Cal) 221
Divorce Act, 1869 — Section 35
High Courts07 Dec 1900
Baktu Singh Vs Kali Prasad
Calcutta High Court · (1901) ILR (Cal) 297
Penal Code, 1860 (IPC) — Section 141, 379
High Courts05 Dec 1900
Jahar Vs Kamini Debi
Calcutta High Court · (1901) ILR (Cal) 238
Limitation Act, 1963 — Section 14
High Courts28 Nov 1900
Sonaram Dass Vs Mohiram Dass and Others
Calcutta High Court · (1901) ILR (Cal) 235
High Courts21 Nov 1900Dismissed
Rup Chand Mahton Vs Gudar Singh and Others
Calcutta High Court · (1900) 11 CAL CK 0004
High Courts12 Nov 1900
Karu Kalal Vs Ram Charan Pal
Calcutta High Court · (1901) ILR (Cal) 10
Criminal Procedure Code, 1898 (CrPC) — Section 537Penal Code, 1860 (IPC) — Section 381, 411
High Courts25 Sept 1900
Deo Sahay Lal and Another Vs Queen-Empress
Calcutta High Court · (1901) ILR (Cal) 253
Criminal Procedure Code, 1898 (CrPC) — Section 54Penal Code, 1860 (IPC) — Section 144
High Courts06 Sept 1900
Ram Kishore Ghose and Another Vs Gopi Kant Shaha and Others
Calcutta High Court · (1901) ILR (Cal) 242
High Courts04 Sept 1900
Lala Kishun Prosad Vs Govinda Kaurr
Calcutta High Court · (1901) ILR (Cal) 370
High Courts31 Aug 1900
Kedar Nath Sen Vs Uma Charan alias Gopal Gupta and Others
Calcutta High Court · (1900) 08 CAL CK 0003
High Courts30 Aug 1900
Harish Chandra Shaha and Another Vs Chandra Mohan Dass
Calcutta High Court · (1901) ILR (Cal) 113
High Courts29 Aug 1900
Bholanath Dass and Another Vs Prafulla Nath Kundu Chowdhry
Calcutta High Court · (1901) ILR (Cal) 122
High Courts29 Aug 1900
Prokash Chunder Sarkar Vs Ram Prasad Pattak
Calcutta High Court · (1901) ILR (Cal) 302
Criminal Procedure Code, 1898 (CrPC) — Section 148
High Courts27 Aug 1900
Troylokhyanath Bose and Others Vs V.M.N. Macleod and Others
Calcutta High Court · (1901) ILR (Cal) 28
Bengal Tenancy Act, 1885 — Section 101, 111ACivil Procedure Code, 1882 — Section 11Civil Procedure Code, 1908 (CPC) — Section 12
High Courts27 Aug 1900
Bhut Nath Sircar and others Vs Ram Lall Sircar and others
Calcutta High Court · (1900) 08 CAL CK 0002
High Courts24 Aug 1900
Rahiman Vs Elahi Baksh
Calcutta High Court · (1901) ILR (Cal) 70
Evidence Act, 1872 — Section 92
High Courts24 Aug 1900
Parameshwar Nomosudsa Vs Kali Mohun Nomosudba
Calcutta High Court · (1901) ILR (Cal) 127
High Courts23 Aug 1900
Janakdeary Sukul Vs Janki Koer and Others
Calcutta High Court · (1901) ILR (Cal) 427