High Courts20 Mar 1901
Tekait Mon Mohini Jemadai Vs Basanta Kumar Singh
Calcutta High Court · (1901) ILR (Cal) 751
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 37(1)Contract Act, 1872 — Section 23
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,952 of 3,203
High Courts13 Mar 1901Dismissed
Poyran Bibi Vs Lakhu Khan Bepari and others
Calcutta High Court · (1901) 03 CAL CK 0004
High Courts12 Mar 1901
The Royal Insurance Co. and Others Vs Akhoy Coomar Dutt and Others
Calcutta High Court · (1901) 03 CAL CK 0008
High Courts12 Mar 1901
Sheoprakash Singh and Others Vs W.D. Rawlins
Calcutta High Court · (1901) ILR (Cal) 594
Criminal Procedure Code, 1898 (CrPC) — Section 257Evidence Act, 1872 — Section 154
High Courts12 Mar 1901
Durga Churn Law Vs Hateen Mandal
Calcutta High Court · (1902) ILR (Cal) 252
Bengal Tenancy Act, 1885 — Section 104, 107(2)
High Courts28 Feb 1901
Bidhu Bhusan Mullick Vs Tue Assensole Municipality
Calcutta High Court · (1901) 02 CAL CK 0011
High Courts22 Feb 1901
Harendra Lal Rai Chowdhri Vs Maharani Dasi and Others
Calcutta High Court · (1901) ILR (Cal) 557
High Courts21 Feb 1901
Musstt. Bibi Hakiman Vs Mahomed Wahiduddin
Calcutta High Court · (1901) 02 CAL CK 0002
High Courts20 Feb 1901
Mahomed Ali Hossein Vs Nazar Ali and Others
Calcutta High Court · (1901) ILR (Cal) 289
High Courts18 Feb 1901
Dwaeka Nath Mondul Vs Beni Madhab Banerjee
Calcutta High Court · (1901) ILR (Cal) 652
Criminal Procedure Code, 1898 (CrPC) — Section 403, 437
High Courts14 Feb 1901
Ram Taruck Hazra Vs Dilwar Ali and Another
Calcutta High Court · (1902) ILR (Cal) 73
High Courts13 Feb 1901
Amritaa Lal Bose Vs Nemai Chand Mukhopadeya and Others
Calcutta High Court · (1901) ILR (Cal) 382
Bengal Tenancy Act, 1885 — Section 170
High Courts12 Feb 1901Dismissed
Matangini Debi Vs Mokrura bibi
Calcutta High Court · (1902) ILR (Cal) 674
Bengal Tenancy Act, 1885 — Section 179, 67, 67(h)
High Courts08 Feb 1901
Srimohan Thakur Vs W.O. Macgregory and Others
Calcutta High Court · (1901) ILR (Cal) 769
Civil Procedure Code, 1908 (CPC) — Section 44
High Courts08 Feb 1901
Mokhada Dassee Vs Nundo Lall Haldar and Others
Calcutta High Court · (1901) ILR (Cal) 278
High Courts07 Feb 1901
Jugal Kissore Vs Sewmuk Roy and Others
Calcutta High Court · (1901) ILR (Cal) 260
Presidency Small Cause Courts Act, 1882 — Section 69, 70
High Courts06 Feb 1901
Dinendra Nath Dutt Vs T.H. Wilson and Others
Calcutta High Court · (1901) ILR (Cal) 264
High Courts04 Feb 1901
Kina Karmakar Vs Preo Nath Dutt
Calcutta High Court · (1902) ILR (Cal) 479
Criminal Procedure Code, 1898 (CrPC) — Section 250Penal Code, 1860 (IPC) — Section 211
High Courts22 Jan 1901
Queen-Empress Vs Surendra Nath Sabkar
Calcutta High Court · (1901) ILR (Cal) 397
Criminal Procedure Code, 1898 (CrPC) — Section 209, 436, 437, 532
High Courts18 Jan 1901
Mohesh Chandra Dass Vs Jamiruddin Mollah and Others
Calcutta High Court · (1901) ILR (Cal) 324