High Courts16 May 1901
Protap Narain Singh Deb Vs Roghu Ram Hazra
Calcutta High Court · (1901) 05 CAL CK 0018
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,951 of 3,203
High Courts16 May 1901
Doyal Krishna Naskar Vs Amrita Lal Das
Calcutta High Court · (1902) ILR (Cal) 370
High Courts08 May 1901
Promotho Nath Mitter and Another Vs Kali Prasanna Chowdhry and Others
Calcutta High Court · (1901) ILR (Cal) 744
Transfer of Property Act, 1882 — Section 111(d), 117, 2(d)
High Courts03 May 1901
Surja Kumar Dutt Vs Arun Chunderroy and Another
Calcutta High Court · (1901) ILR (Cal) 465
Limitation Act, 1963 — Section 7, 8
High Courts01 May 1901
Bhooni Money Dossee Vs Natobar Biswas
Calcutta High Court · (1901) ILR (Cal) 452
Limitation Act, 1963 — Article 25Penal Code, 1860 (IPC) — Section 500, 504
High Courts26 Apr 1901
Reily Vs The King-Emperor
Calcutta High Court · (1901) ILR (Cal) 434
Criminal Procedure Code, 1898 (CrPC) — Section 195, 477Penal Code, 1860 (IPC) — Section 193, 466, 471
High Courts26 Apr 1901
Pasupati Nath Bose Vs Nanda Lal Bose
Calcutta High Court · (1901) ILR (Cal) 734
High Courts26 Apr 1901
Rajah Rameswar Persad Narain Singh and another Vs Harbans Singh and Others
Calcutta High Court · (1901) 04 CAL CK 0001
High Courts24 Apr 1901
Sheobarat Singh and Others Vs Nawrangdeo Narain Singh
Calcutta High Court · (1901) ILR (Cal) 364
Bengal Tenancy Act, 1885 — Section 121, 122, 140
High Courts24 Apr 1901
Toolsi Das Kurmokar Vs Madan Gopal Dey
Calcutta High Court · (1901) ILR (Cal) 499
High Courts17 Apr 1901
Abu Sarkar Vs Chengu Sarkar and Another
Calcutta High Court · (1901) 04 CAL CK 0010
High Courts17 Apr 1901
Kalai Haldar Vs Emperor
Calcutta High Court · (1901) 04 CAL CK 0005
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts16 Apr 1901
Abalu Das Vs The King-Emperor
Calcutta High Court · (1901) ILR (Cal) 571
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts11 Apr 1901
Hurkissen Dass Serowgee and Others Vs Nibaran Chander Banerjee and Others
Calcutta High Court · (1901) 04 CAL CK 0003
High Courts28 Mar 1901
A.B. Miller, Official Assignee of Bengal and Assignee to the Estate of Ambica Charan Dutt Vs Lukhimani Dutt
Calcutta High Court · (1901) ILR (Cal) 419
High Courts25 Mar 1901
Amirul Hossain Vs Khairunnessa and Another
Calcutta High Court · (1901) ILR (Cal) 567
Court Fees Act, 1870 — Article 15, 7(iv)(c)
High Courts25 Mar 1901
Mati Mahto Vs H. C. Studd and Others
Calcutta High Court · (1901) ILR (Cal) 334
Court Fees Act, 1870 — Section 12
High Courts21 Mar 1901
Lala Suraj Prosad and Another Vs Golab Chand
Calcutta High Court · (1901) ILR (Cal) 517
Transfer of Property Act, 1882 — Section 85
High Courts20 Mar 1901
Khadem Hossein Vs Emdad Hossein
Calcutta High Court · (1901) 03 CAL CK 0010
Civil Procedure Code, 1908 (CPC) — Section 2