High Courts12 Jun 1901Dismissed
Ram Taran Chatterjee Vs Asmatullah Sheikh and Efazullah Sheikh and Others
Calcutta High Court · (1901) 06 CAL CK 0006
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,950 of 3,203
High Courts11 Jun 1901
Nishi Kanta Banerjee Vs Harish Chunder Neogy
Calcutta High Court · (1901) ILR (Cal) 591
High Courts07 Jun 1901
In Re: Rudra Narain Roy
Calcutta High Court · (1901) ILR (Cal) 479
Specific Relief Act, 1877 — Section 45
High Courts06 Jun 1901Dismissed
Narain Mullick Vs Badi Roy
Calcutta High Court · (1902) ILR (Cal) 227
Bengal Tenancy Act, 1885 — Section 5
High Courts05 Jun 1901Dismissed
Ram Prosad Pandey and others Vs Jagannath Ram Marwari and others
Calcutta High Court · (1901) 06 CAL CK 0019
High Courts03 Jun 1901
Neel Comul Mookerjee and Others Vs Bipro Dass Mookerjee and Another
Calcutta High Court · (1901) ILR (Cal) 597
Contract Act, 1872 — Section 260
High Courts03 Jun 1901
Gurmuk Roy and Others Vs Tularam
Calcutta High Court · (1901) ILR (Cal) 424
Civil Procedure Code, 1908 (CPC) — Section 130
High Courts01 Jun 1901
Ghatu Pramanik Vs King Emperor
Calcutta High Court · (1901) ILR (Cal) 613
Penal Code, 1860 (IPC) — Section 84
High Courts31 May 1901
Kishen Dai Vs Satyendra Nath Dutt and Others
Calcutta High Court · (1901) ILR (Cal) 441
Probate and Administration Act, 1881 — Section 69
High Courts31 May 1901
Ganoda Prasad Roy Vs Shib Narain Mukerjee
Calcutta High Court · (1902) ILR (Cal) 33
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts30 May 1901
Lalit Mohan Bhuttacharjee Vs Navadip Chandra Kaparia
Calcutta High Court · (1901) ILR (Cal) 587
High Courts30 May 1901
Gyanananda Asram Vs Kristo Chandra Mukherji and others
Calcutta High Court · (1901) 05 CAL CK 0002
High Courts29 May 1901
Rameswar Prosad Singh Vs Rai Sham Kishen
Calcutta High Court · (1902) ILR (Cal) 43
Contract Act, 1872 — Section 74Transfer of Property Act, 1882 — Section 88
High Courts23 May 1901Dismissed
Kalu Saha Vs Bhagabati Debya and others
Calcutta High Court · (1901) 05 CAL CK 0008
High Courts22 May 1901
Kurban Ali and Another Vs Jafar Ali and Others
Calcutta High Court · (1901) ILR (Cal) 471
High Courts21 May 1901
Mangal Haldar and another Vs Naimuddi Fakir and others
Calcutta High Court · (1901) 05 CAL CK 0004
High Courts20 May 1901Dismissed
Baij Nath Lohea Vs Binoyendra Nath Palit and Soshi Mohun Deb
Calcutta High Court · (1901) 05 CAL CK 0017
High Courts20 May 1901Dismissed
Baij Nath Singh, alias Baijoo Singh and Others Vs Tetai Chowdhry and Others
Calcutta High Court · (1901) 05 CAL CK 0016
High Courts17 May 1901
Gopal Mondal Vs Eshan Chunder Banerjee
Calcutta High Court · (1902) ILR (Cal) 148
Bengal Tenancy Act, 1885 — Section 85
High Courts17 May 1901
Sri Narain Thakur and others Vs Maharaja Sir Luchmeshwar Singh Bahadoor
Calcutta High Court · (1901) 05 CAL CK 0007